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27 July 2009
Supreme Court 3 pages REGISTERED PARTNERSHIP FIRM Vs VALI MOHAMMAD
Case number: C.A. No.-004715-004715 / 2009 |
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27 July 2009
Supreme Court 4 pages KERALA STATE CASHEW DEV.CORP.LTD. Vs N.ASOKAN
Case number: C.A. No.-005118-005118 / 2009 |
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27 July 2009
Supreme Court 7 pages MONICA Vs SATISH SHARMA & ANR.
Case number: Transfer Petition (Crl.) 258 of 2007 |
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24 July 2009
Supreme Court 16 pages UNDAVALI NARAYANA RAO Vs STATE OF A.P.
Case number: Crl.A. No.-000594-000594 / 2004 |
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24 July 2009
Supreme Court 1 pages ARJAN SINGH(D) BY LRS. Vs GURDIAL SINGH (D) BY LRS.
Case number: C.A. No.-004662-004662 / 2009 |
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24 July 2009
Supreme Court 2 pages STATE OF HARYANA Vs DEVINDER SINGH RAWAT .
Case number: C.A. No.-005001-005001 / 2009 |
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24 July 2009
Supreme Court 7 pages GIRIJAN CO.OP CORPN LTD., A.P. Vs K. SATYANARAYANA RAO
Case number: C.A. No.-004766-004766 / 2009 |
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24 July 2009
Supreme Court 3 pages SUSHEELABAI Vs BASAVARAJ
Case number: C.A. No.-004773-004773 / 2009 |
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24 July 2009
Supreme Court 8 pages DARIA LINO D'SAE DIAS Vs ANTHONY D'SA .
Case number: C.A. No.-004772-004772 / 2009 |
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23 July 2009
Supreme Court 6 pages NATIONAL INSURANCE CO.LTD. Vs GURUMALLAMMA
Case number: C.A. No.-004644-004644 / 2009 |
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23 July 2009
Supreme Court 6 pages KUMARAVEL Vs STATE OF INSPECTOR OF POLICE
Case number: Crl.A. No.-001191-001191 / 2007 |
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23 July 2009
Supreme Court 26 pages P.K.PALANISAMY Vs N.ARUMUGHAM
Case number: C.A. No.-004643-004643 / 2009 |
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23 July 2009
Supreme Court 40 pages RESHMA KUMARI Vs MADAN MOHAN
Case number: C.A. No.-004646-004646 / 2009 |
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23 July 2009
Supreme Court 27 pages PANTANGI BALARAMA VENKATA GANESH Vs STATE OF A.P.
Case number: Crl.A. No.-000174-000174 / 2004 |
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23 July 2009
Supreme Court 10 pages N. RAJA KANTHAM Vs STATE: INSPECTOR OF POLICE, A.P.
Case number: Crl.A. No.-000817-000817 / 2006 |