Showing 12211 - 12225 of 41947 judgements
21 July 2009
Supreme Court
24 pages
INDERCHAND JAIN (D) TH.LRS. Vs MOTILAL (D) TH.LRS.

Case number: C.A. No.-004584-004584 / 2009
Diary number: 30271 / 2006
Advocates: PRATIBHA JAIN Vs

21 July 2009
Supreme Court
9 pages
AMRIT LAL Vs MAHARANI .

Case number: C.A. No.-004585-004585 / 2009
Diary number: 4708 / 2007
Advocates: R. C. KAUSHIK Vs SHRISH KUMAR MISRA

21 July 2009
Supreme Court
13 pages
RAMESH DUTT Vs STATE OF PUNJAB .

Case number: Crl.A. No.-001284-001284 / 2009
Diary number: 24694 / 2008
Advocates: DEBASIS MISRA Vs KULDIP SINGH

21 July 2009
Supreme Court
6 pages
JAI KUMAR Vs STATE OF HARYANA

Case number: Crl.A. No.-001285-001285 / 2009
Diary number: 32495 / 2008
Advocates: SANJAY JAIN Vs T. V. GEORGE

21 July 2009
Supreme Court
10 pages
P.A.JAYALAKSHMI Vs H.SARADHA .

Case number: C.A. No.-004586-004586 / 2009
Diary number: 33790 / 2007
Advocates: P. NARASIMHAN Vs B. K. PAL

21 July 2009
Supreme Court
83 pages
STATE OF KERALA Vs PEOPLES UNION FOR CIVIL LIBERTIES .

Case number: C.A. No.-000104-000105 / 2001
Diary number: 20454 / 2000
Advocates: Vs ANIL SHRIVASTAV

20 July 2009
Supreme Court
2 pages
ORIENTAL INSURANCE CO. LTD. Vs LAL KAUR .

Case number: C.A. No.-004745-004745 / 2009
Diary number: 18919 / 2006
Advocates: SHIV PRAKASH PANDEY Vs

20 July 2009
Supreme Court
2 pages
JASWINDER SINGH Vs M/S THE ORIENTAL INSURANCE CO.LTD.

Case number: C.A. No.-004564-004564 / 2009
Diary number: 29670 / 2008
Advocates: Vs AMITA GUPTA

20 July 2009
Supreme Court
44 pages
RAM PARSHOTTAM MITTAL Vs M/S HILLCREST REALTY SDN.BHD.& ORS.ETC.

Case number: SLP(C) No.-001069-001071 / 2009
Diary number: 1392 / 2009
Advocates: E. C. AGRAWALA Vs PUJA SHARMA

20 July 2009
Supreme Court
16 pages
U.P.STATE ROAD TRANSPORT CORP. Vs MOHD.GHILMAN SHARIF .

Case number: C.A. No.-004555-004555 / 2009
Diary number: 36025 / 2008
Advocates: GARIMA PRASHAD Vs RANI CHHABRA

20 July 2009
Supreme Court
2 pages
NATIONAL INSURANCE CO.LTD. Vs SAHEB SINGH

Case number: C.A. No.-004539-004539 / 2009
Diary number: 20113 / 2007
Advocates: B. K. SATIJA Vs

20 July 2009
Supreme Court
3 pages
B.V.SMITHA RANI Vs M.K.GIRISH

Case number: C.A. No.-004558-004558 / 2009
Diary number: 19705 / 2008
Advocates: R. NEDUMARAN Vs

20 July 2009
Supreme Court
2 pages
M/S.SIGMA DIAGNOSTICS LTD. Vs UNITED INDIA INSURANCE CO.LTD.

Case number: C.A. No.-004559-004560 / 2009
Diary number: 25914 / 2008
Advocates: SUDARSH MENON Vs CHANDER SHEKHAR ASHRI

20 July 2009
Supreme Court
3 pages
K.SATYANARAYAN Vs MADHUR

Case number: Crl.A. No.-001341-001341 / 2009
Diary number: 33080 / 2008
Advocates: SUDHA GUPTA Vs S. RAJAPPA

20 July 2009
Supreme Court
4 pages
DEVI PRASAD Vs VISHWA NATH PRASAD .

Case number: C.A. No.-004777-004777 / 2009
Diary number: 33139 / 2008
Advocates: DEBASIS MISRA Vs RAMESHWAR PRASAD GOYAL