Showing 12106 - 12120 of 41947 judgements
31 July 2009
Supreme Court
13 pages
M.M.COOPERATIVE BANK LTD. Vs J.P. BHIMANI

Case number: Crl.A. No.-001374-001374 / 2009
Diary number: 13725 / 2004
Advocates: E. C. AGRAWALA Vs HEMANTIKA WAHI

31 July 2009
Supreme Court
10 pages
U.P. STATE SUGAR CORP. LTD. Vs NIRAJ KUMAR .

Case number: C.A. No.-003002-003002 / 2007
Diary number: 28965 / 2005
Advocates: VINAY GARG Vs VENKATESWARA RAO ANUMOLU

31 July 2009
Supreme Court
7 pages
VASUDEV SHENOY Vs KSHEMAVATHY .

Case number: C.A. No.-004974-004974 / 2009
Diary number: 28775 / 2007
Advocates: Vs C. K. SASI

31 July 2009
Supreme Court
4 pages
DEEPU S.KUMAR Vs K.S.R.T.C. SREE C.T.COL.OF ENG.STY.

Case number: C.A. No.-005132-005132 / 2009
Diary number: 35869 / 2007
Advocates: T. G. NARAYANAN NAIR Vs RADHA SHYAM JENA

31 July 2009
Supreme Court
6 pages
STATE OF M.P. Vs JIYALAL

Case number: Crl.A. No.-001386-001386 / 2009
Diary number: 36816 / 2007
Advocates: Vs RAJESH

31 July 2009
Supreme Court
2 pages
ABHIMANYU KUMAR (DEAD) BY LR Vs SURENDRA

Case number: Crl.A. No.-001377-001377 / 2009
Diary number: 29880 / 2006
Advocates: APARNA JHA Vs KAMLENDRA MISHRA

31 July 2009
Supreme Court
18 pages
CHAMPABEN GOVINDBHAI Vs POPATBHAI MANILAL

Case number: Crl.A. No.-000429-000429 / 2002
Diary number: 20411 / 2001
Advocates: Vs BIMAL ROY JAD

31 July 2009
Supreme Court
22 pages
GUJARAT AGRICULTURAL UNIVERISTY Vs ALL GUJARAT KAMDAR KARMACHARI UNION

Case number: C.A. No.-007358-007358 / 2002
Diary number: 14173 / 2002
Advocates: SANJAY KAPUR Vs RESPONDENT-IN-PERSON

31 July 2009
Supreme Court
9 pages
RAJENDRA SINGH Vs STATE OF U.P..

Case number: C.A. No.-004975-004975 / 2009
Diary number: 25771 / 2007
Advocates: E. C. VIDYA SAGAR Vs MRIDULA RAY BHARADWAJ

31 July 2009
Supreme Court
9 pages
AJAY KUMAR DAS Vs STATE OF ORISSA .

Case number: C.A. No.-004977-004977 / 2009
Diary number: 27994 / 2007
Advocates: ALOK KUMAR Vs RUTWIK PANDA

31 July 2009
Supreme Court
8 pages
BUDHWANTI @ BUDHO RANI Vs NIDHAN SINGH @ KAPOOR .

Case number: C.A. No.-004956-004956 / 2009
Diary number: 3088 / 2007
Advocates: S. USHA REDDY Vs ASHOK K. MAHAJAN

31 July 2009
Supreme Court
12 pages
M/S.JOHN IMPLEX (PVT) LTD. Vs ATHUL KAPUR .

Case number: C.A. No.-004960-004960 / 2009
Diary number: 11373 / 2006
Advocates: SHAKIL AHMED SYED Vs DEVENDRA SINGH

31 July 2009
Supreme Court
10 pages
CHALLAMMA Vs TILAGA .

Case number: C.A. No.-004961-004961 / 2009
Diary number: 27087 / 2005
Advocates: S. N. BHAT Vs

31 July 2009
Supreme Court
7 pages
GURIA, SWAYAM SEVI SANSTHAN Vs STATE OF U.P. .

Case number: Crl.A. No.-001373-001373 / 2009
Diary number: 11994 / 2006
Advocates: APARNA BHAT Vs

31 July 2009
Supreme Court
8 pages
MUKESH KUMAR AGRAWAL Vs STATE OF U.P..

Case number: C.A. No.-004965-004965 / 2009
Diary number: 4764 / 2008
Advocates: VISHWAJIT SINGH Vs