Showing 12121 - 12135 of 41947 judgements
31 July 2009
Supreme Court
13 pages
SHESH MANI SHUKLA Vs D.I.O.S DEORIA

Case number: C.A. No.-004966-004966 / 2009
Diary number: 12609 / 2006
Advocates: MANOJ SWARUP AND CO. Vs PURNIMA BHAT

31 July 2009
Supreme Court
18 pages
PADMANABAN Vs STATE BY INSPECTOR OF POLICE, TAMIL NADU

Case number: Crl.A. No.-001375-001375 / 2009
Diary number: 24567 / 2006
Advocates: MALINI PODUVAL Vs R. NEDUMARAN

31 July 2009
Supreme Court
33 pages
M/S SARDAR ASSOCIATES Vs PUNJAB & SIND BANK .

Case number: C.A. No.-004970-004971 / 2009
Diary number: 5689 / 2008
Advocates: GARIMA PRASHAD Vs DHARMENDRA KUMAR SINHA

31 July 2009
Supreme Court
13 pages
STATE OF PUNJAB Vs MOHAMMED IQBAL BHATTI

Case number: C.A. No.-004969-004969 / 2009
Diary number: 20389 / 2006
Advocates: ARUN K. SINHA Vs A. P. MOHANTY

31 July 2009
Supreme Court
10 pages
C.J. PAUL Vs DISTRICT COLLECTOR .

Case number: C.A. No.-004968-004968 / 2009
Diary number: 6663 / 2007
Advocates: K. RAJEEV Vs R. NEDUMARAN

31 July 2009
Supreme Court
22 pages
A. ABDUL FAROOK Vs MUNICIPAL COUNCIL, PERAMBALUR .

Case number: C.A. No.-004972-004972 / 2009
Diary number: 9043 / 2005
Advocates: JOHN MATHEW Vs

31 July 2009
Supreme Court
7 pages
GIRISHBHAI DAHYABHAI SHAH Vs C.C.JANI

Case number: Crl.A. No.-001401-001401 / 2009
Diary number: 28757 / 2008
Advocates: LAWYER S KNIT & CO Vs HEMANTIKA WAHI

31 July 2009
Supreme Court
3 pages
STATE OF BIHAR Vs TRIBENI DEVI (D) BY LRS. .

Case number: SLP(C) No.-006479-006479 / 2005
Diary number: 1439 / 2005

31 July 2009
Supreme Court
2 pages
ANIL KUMAR SANGHVI Vs KAMALABAI .

Case number: CONMT.PET.(C) No.-000211-000211 / 2008
Diary number: 23520 / 2008
Advocates: Vs K. V. BHARATHI UPADHYAYA

31 July 2009
Supreme Court
2 pages
DHARMANDER SINGH Vs STATE OF HARYANA

Case number: C.A. No.-005221-005221 / 2009
Diary number: 34014 / 2006
Advocates: KAILASH CHAND Vs NARESH BAKSHI

31 July 2009
Supreme Court
3 pages
STATE OF J&K Vs MOHMAD MAQBOOL SOFI .

Case number: C.A. No.-005149-005149 / 2009
Diary number: 3628 / 2008
Advocates: Vs ARVIND MINOCHA

30 July 2009
Supreme Court
9 pages
COMMISSIONER OF CENTRAL EXCISE Vs M/S. GRASIM INDUSTRIES LTD. THROUGH ITS SECRETARY

Case number: C.A. No.-003159-003159 / 2004
Diary number: 5590 / 2004
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

30 July 2009
Supreme Court
45 pages
D.D.A. Vs RAJENDRA SINGH .

Case number: C.A. No.-004866-004867 / 2009
Diary number: 34723 / 2008
Advocates: PAREKH & CO. Vs ANITHA SHENOY

30 July 2009
Supreme Court
45 pages
D.D.A. Vs RAJENDRA SINGH .

Case number: C.A. No.-004866-004867 / 2009
Diary number: 34723 / 2008
Advocates: PAREKH & CO. Vs ANITHA SHENOY

30 July 2009
Supreme Court
15 pages
MOHAMMAD YASIN Vs STATE (N.C.T. OF DELHI) .

Case number: Crl.A. No.-001228-001228 / 2002
Diary number: 17929 / 2001
Advocates: JASPREET GOGIA Vs D. S. MAHRA