Judgements

04 August 2009
Supreme Court
12 pages

STATE OF A.P. Vs S. SWARNALATHA .

Case number: Crl.A. No.-000315-000316 / 2002
Diary number: 1670 / 2002
Advocates: T. V. GEORGE Vs

04 August 2009
Supreme Court
22 pages

LOHIT KAUSHAL Vs STATE OF HARYANA

Case number: Crl.A. No.-000837-000837 / 2008
Diary number: 31867 / 2007
Advocates: SENTHIL JAGADEESAN Vs DEVASHISH BHARUKA

04 August 2009
Supreme Court
11 pages

ANIL KUMAR Vs STATE REP.BY INSPECTOR OF POLICE

Case number: Crl.A. No.-001055-001055 / 2007
Diary number: 15143 / 2007
Advocates: Vs S. THANANJAYAN

04 August 2009
Supreme Court
6 pages

NARINDER KUMAR MALIK Vs SURINDER KUMAR MALIK

Bench: S.B. Sinha,Deepak Verma
Case number: C.A. No.-005087-005088 / 2009
Diary number: 28224 / 2008
Advocates: VIKAS MEHTA Vs

04 August 2009
Supreme Court
14 pages

NARINDER KUMAR MALIK Vs SURINDER KUMAR MALIK

Bench: S.B. SINHA,DEEPAK VERMA, , ,
Case number: C.A. No.-005087-005088 / 2009
Diary number: 28224 / 2008
Advocates: VIKAS MEHTA Vs

04 August 2009
Supreme Court
6 pages

AJITKUMAR NAROTTAMDAS PANDYA Vs STATE OF GUJARAT

Bench: S.B. SINHA,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001436-001436 / 2009
Diary number: 7474 / 2007
Advocates: CHIRAG M. SHROFF Vs HEMANTIKA WAHI

04 August 2009
Supreme Court
2 pages

SYED ASHRAFF Vs COMMR. BANGALORE DEVT.AUTH.& ANR.

Case number: Appeal (civil) 5115 of 2009

04 August 2009
Supreme Court
8 pages

SHREE BAIDYANATH AYURVED BHAWAN P.L.&ORS Vs STATE OF PUNJAB & ORS.

Case number: Transfer Petition (Crl.) 377 of 2006

03 August 2009
Supreme Court
16 pages

R.MAHALAKSHMI Vs A.V.ANANTHARAMAN .

Case number: C.A. No.-005053-005053 / 2009
Diary number: 3930 / 2008
Advocates: PETITIONER-IN-PERSON Vs KAILASH CHAND

03 August 2009
Supreme Court
1 pages

BHARAT LAL PANDEY Vs RAMJI PRASAD YADAV

Case number: C.A. No.-005044-005044 / 2008
Diary number: 23053 / 2008
Advocates: Vs ABHISTH KUMAR

03 August 2009
Supreme Court
2 pages

P.SUNDARAJAN Vs STATE REP.BY INSPECTOR OF POLICE

Case number: Crl.A. No.-001400-001400 / 2009
Diary number: 27489 / 2008
Advocates: P. V. DINESH Vs

03 August 2009
Supreme Court
2 pages

ALLAHABAD BANK Vs MANOJ KHANNA .

Case number: C.A. No.-005054-005054 / 2009
Diary number: 25385 / 2008
Advocates: BIJOY KUMAR JAIN Vs PRATIBHA JAIN

03 August 2009
Supreme Court
7 pages

H.P.VEDAVYASACHAR Vs SHIVSHANKARA

Case number: C.A. No.-005201-005201 / 2009
Diary number: 34498 / 2007
Advocates: Vs NARENDRA KUMAR

03 August 2009
Supreme Court
3 pages

SHESH KARAN (D) TH. LRS. Vs KAMLESH RAMSNEHI (D) TH. LRS.

Bench: MUKUNDAKAM SHARMA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005233-005233 / 2009
Diary number: 97 / 2006

03 August 2009
Supreme Court
6 pages

NIFTY CHEMICALS PVT. LTD. Vs UNION OF INDIA & ORS.

Case number: Transfer Case (civil) 113 of 2005