Judgements

21 August 2009
Supreme Court
11 pages

FOOD CORPORATION OF INDIA Vs STATE OF PUNJAB

Case number: C.A. No.-005712-005712 / 2009
Diary number: 837 / 2008
Advocates: Y. PRABHAKARA RAO Vs AJAY PAL

21 August 2009
Supreme Court
11 pages

FOOD CORPORATION OF INDIA Vs STATE OF PUNJAB

Case number: C.A. No.-005712-005712 / 2009
Diary number: 837 / 2008
Advocates: Y. PRABHAKARA RAO Vs AJAY PAL

21 August 2009
Supreme Court
2 pages

BALGOBIND MAHTO (DEAD) THROUGH LRS. Vs CHAMARI THAKUR

Case number: C.A. No.-005717-005717 / 2009
Diary number: 13175 / 2003
Advocates: ANIRUDDHA P. MAYEE Vs

21 August 2009
Supreme Court
4 pages

M/S.TOPPER BUILDERS & CONSTRUCTION P.LTD Vs MD. ISRAIL .

Case number: C.A. No.-005720-005720 / 2009
Diary number: 29181 / 2006
Advocates: PRATIBHA JAIN Vs SAMIR ALI KHAN

21 August 2009
Supreme Court
20 pages

SHUB KARAN BUBNA @ SHUB KARAN PRASAD BUB Vs SITA SARAN BUBNA .

Case number: SLP(C) No.-017932-017932 / 2009
Diary number: 7053 / 2009
Advocates: SUBHRO SANYAL Vs

21 August 2009
Supreme Court
17 pages

M.N.OJHA Vs ALOK KUMAR SRIVASTAV

Case number: Crl.A. No.-001582-001582 / 2009
Diary number: 9395 / 2007
Advocates: Vs GOPAL SINGH

21 August 2009
Supreme Court
17 pages

M.N.OJHA & ORS. Vs ALOK KUMAR SRIVASTAV & ANR.

Case number: Special Leave Petition (crl.) 1875 of 2007

20 August 2009
Supreme Court
9 pages

FERTILILZERS & CHEMICALS TRAVANCORE LTD. Vs REGIONAL DIRECTOR ESIC .

Case number: C.A. No.-000917-000918 / 2004
Diary number: 2942 / 2003
Advocates: C. N. SREE KUMAR Vs V. J. FRANCIS

20 August 2009
Supreme Court
10 pages

SHIPRA SENGUPTA Vs MRIDUL SENGUPTA .

Case number: C.A. No.-000809-000809 / 2002
Diary number: 2876 / 2001
Advocates: ASHWANI KUMAR Vs TARA CHANDRA SHARMA

20 August 2009
Supreme Court
37 pages

ANIL VASUDEV SALGAONKAR Vs NARESH KUSHALI SHIGAONKAR

Case number: C.A. No.-005679-005679 / 2009
Diary number: 21725 / 2008
Advocates: AMARJIT SINGH BEDI Vs BINU TAMTA

20 August 2009
Supreme Court
23 pages

SECR.,MINISTRY OF DEFENCE Vs DAMODARAN A.V.(D) THR.LRS. .

Case number: C.A. No.-005678-005678 / 2009
Diary number: 20134 / 2008
Advocates: B. KRISHNA PRASAD Vs JOGY SCARIA

20 August 2009
Supreme Court
14 pages

SANJAY KUMAR KEDIA@SANJAY KEDIA Vs INTELLIGENCE OFFICER,NARCO.CONT.BUR.&ANR

Case number: Crl.A. No.-002008-002009 / 2008
Diary number: 33075 / 2008
Advocates: Vs AVIJIT BHATTACHARJEE

20 August 2009
Supreme Court
5 pages

BHANWAROO KHAN Vs RAZAK KHAN @ RAJU .

Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001024-001024 / 2003
Diary number: 4156 / 2003
Advocates: B. D. SHARMA Vs PRATIBHA JAIN

20 August 2009
Supreme Court
1 pages

NANDIKONDA SAMBAIAH Vs THOTA THOMASAIAH

Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , ,
Case number: C.A. No.-003629-003629 / 2003
Diary number: 5449 / 2003
Advocates: A. SUBBA RAO Vs VIJAY KUMAR

19 August 2009
Supreme Court
20 pages

GAMINI BALA KOTESWARA RAO Vs STATE OF A.P. THR.SECRETARY

Case number: Crl.A. No.-000634-000635 / 2008
Diary number: 4397 / 2008
Advocates: G. RAMAKRISHNA PRASAD Vs D. BHARATHI REDDY