20 August 2009
Supreme Court
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NANDIKONDA SAMBAIAH Vs THOTA THOMASAIAH

Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , ,
Case number: C.A. No.-003629-003629 / 2003
Diary number: 5449 / 2003
Advocates: A. SUBBA RAO Vs VIJAY KUMAR


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IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO. 3629 OF 2003

 

NANDIKONDA SAMBAIAH ..... APPELLANT

VERSUS

THOTA THOMASAIAH  ..... RESPONDENT

O R D E R

The civil appeal is dismissed.

    ..................J      [HARJIT SINGH BEDI]

    ..................J      [DR. B.S. CHAUHAN]

NEW DELHI AUGUST 20, 2009.