Judgements

25 August 2009
Supreme Court
13 pages

OM PRAKASH @ BABA Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000575-000575 / 2009
Diary number: 7239 / 2007

25 August 2009
Supreme Court
3 pages

RAGHU @ RAGHAVBHAI VASHRAMBHAI Vs STATE OF GUJARAT

Bench: HARJIT SINGH BEDI,AFTAB ALAM, , ,
Case number: Crl.A. No.-000565-000565 / 2003
Diary number: 23929 / 2002
Advocates: PRAKASH KUMAR SINGH Vs HEMANTIKA WAHI

25 August 2009
Supreme Court
9 pages

IN RE: RELATING TO CRL. INTIMIDATION, Vs UNION OF INDIA & ORS.

Case number: Writ Petition (crl.) 23 of 2008

24 August 2009
Supreme Court
2 pages

PHULIA Vs KOUSHAL PRASAD

Case number: C.A. No.-005824-005824 / 2009
Diary number: 21860 / 2008
Advocates: Vs BALRAJ DEWAN

24 August 2009
Supreme Court
3 pages

KARAMPAL KAUR Vs STATE OF PUNJAB

Case number: Crl.A. No.-001605-001605 / 2009
Diary number: 4716 / 2009
Advocates: ARUN K. SINHA Vs JITENDRA KUMAR

24 August 2009
Supreme Court
8 pages

C.N.MALLA Vs STATE OF J&K .

Case number: C.A. No.-005770-005770 / 2009
Diary number: 19350 / 2008
Advocates: JAGJIT SINGH CHHABRA Vs

24 August 2009
Supreme Court
14 pages

C.I.T,DELHI Vs ATUL MOHAN BINDAL

Case number: C.A. No.-005769-005769 / 2009
Diary number: 26254 / 2008
Advocates: B. V. BALARAM DAS Vs

24 August 2009
Supreme Court
21 pages

COAL INDIA LTD. Vs MUKUL KUMAR CHOUDHARI .

Case number: C.A. No.-005762-005763 / 2009
Diary number: 38066 / 2008
Advocates: AJAY PAL Vs K. SARADA DEVI

24 August 2009
Supreme Court
28 pages

INDIAN OIL CORP.LTD. Vs M/S RAJA TRANSPORT(P) LTD.

Case number: C.A. No.-005760-005760 / 2009
Diary number: 32090 / 2008
Advocates: Vs HIMANSHU SHEKHAR

24 August 2009
Supreme Court
45 pages

CONSUMER EDUCATION & RESEARCH SOCIETY Vs UNION OF INDIA

Case number: W.P.(C) No.-000448-000448 / 2006
Diary number: 23122 / 2006
Advocates: Vs P. PARMESWARAN

24 August 2009
Supreme Court
23 pages

SRI VENKATESWARA SYNDICATE Vs ORIENTAL INSURANCE CO. LTD.

Case number: C.A. No.-004487-004487 / 2004
Diary number: 5151 / 2004
Advocates: Vs M. K. DUA

24 August 2009
Supreme Court
1 pages

PRAMOD KUMAR Vs STATE OF BIHAR

Case number: Crl.A. No.-001593-001593 / 2009
Diary number: 24351 / 2005
Advocates: MOHAN PANDEY Vs GOPAL SINGH

24 August 2009
Supreme Court
2 pages

JAIPALDAS Vs STATE OF M.P.

Case number: Crl.A. No.-001591-001591 / 2009
Diary number: 7871 / 2008
Advocates: CHANDER SHEKHAR ASHRI Vs C. D. SINGH

24 August 2009
Supreme Court
13 pages

V.KANNAN Vs STATE REP.BY INSPECTOR OF POLICE

Case number: Crl.A. No.-001590-001590 / 2009
Diary number: 23881 / 2008
Advocates: S. THANANJAYAN Vs B. KRISHNA PRASAD

24 August 2009
Supreme Court
13 pages

V.KANNAN Vs STATE REP.BY INSPECTOR OF POLICE

Case number: Special Leave Petition (crl.) 6209 of 2008