Showing 11941 - 11955 of 41947 judgements
27 August 2009
Supreme Court
39 pages
STATE OF MAHARASHTRA Vs M/S SUPER MAX INTERNATIONALP.LTD..

Case number: C.A. No.-005835-005835 / 2009
Diary number: 37431 / 2008
Advocates: Vs BALRAJ DEWAN

27 August 2009
Supreme Court
2 pages
WAREHOUSING &COLD STORAGE G.E.I.LTD.&ANR Vs BOARD OF TRUSTEES,PORT OF CALCUTTA

Case number: C.A. No.-007139-007139 / 2004
Diary number: 10702 / 2004
Advocates: Vs INDRA SAWHNEY

27 August 2009
Supreme Court
3 pages
UNION OF INDIA Vs SHEOJI PRASAD GUPTA

Case number: Crl.A. No.-001682-001682 / 2009
Diary number: 28277 / 2008
Advocates: SHREEKANT N. TERDAL Vs RESPONDENT-IN-PERSON

27 August 2009
Supreme Court
3 pages
BOBY MATHEW Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,AFTAB ALAM, , ,
Case number: Crl.A. No.-000988-000988 / 2004
Diary number: 13243 / 2004
Advocates: LALITA KAUSHIK Vs

27 August 2009
Supreme Court
2 pages
RASKA HANSDA Vs STATE OF JHARKHAND

Bench: HARJIT SINGH BEDI,AFTAB ALAM, , ,
Case number: Crl.A. No.-000643-000643 / 2004
Diary number: 20470 / 2003
Advocates: KAILASH CHAND Vs

26 August 2009
Supreme Court
22 pages
JARNAIL SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-001288-001288 / 2007
Diary number: 27986 / 2006
Advocates: SUBHASH SHARMA Vs KULDIP SINGH

26 August 2009
Supreme Court
18 pages
STATE OF RAJASTHAN Vs NARESH @ RAM NARESH

Case number: Crl.A. No.-000837-000837 / 2002
Diary number: 7771 / 2002
Advocates: MILIND KUMAR Vs K. SARADA DEVI

26 August 2009
Supreme Court
5 pages
TAMEEZUDDIN @ TAMMU Vs STATE OF (NCT) OF DELHI

Case number: Crl.A. No.-001289-001289 / 2004
Diary number: 25323 / 2003
Advocates: Vs ANIL KATIYAR

26 August 2009
Supreme Court
1 pages
STATE OF MAHARASHTRA Vs VIJAYPRAKASH

Bench: HARJIT SINGH BEDI,AFTAB ALAM, , ,
Case number: Crl.A. No.-001514-001514 / 2005
Diary number: 20201 / 2005
Advocates: RAVINDRA KESHAVRAO ADSURE Vs RANJAN MUKHERJEE

26 August 2009
Supreme Court
3 pages
STATE OF U.P. Vs RAM PRASAD .

Bench: HARJIT SINGH BEDI,AFTAB ALAM, , ,
Case number: Crl.A. No.-000535-000535 / 2004
Diary number: 13381 / 2003
Advocates: GUNNAM VENKATESWARA RAO Vs AJAY KUMAR

25 August 2009
Supreme Court
12 pages
RAMESH Vs STATE OF U.P.

Case number: Crl.A. No.-000184-000184 / 2005
Diary number: 21890 / 2004
Advocates: P. N. PURI Vs GUNNAM VENKATESWARA RAO

25 August 2009
Supreme Court
56 pages
SHANTI SPORTS CLUB Vs UNION OF INDIA .

Case number: C.A. No.-008500-008501 / 2001
Diary number: 14210 / 2001
Advocates: J S WAD AND CO Vs SAHARYA & CO.

25 August 2009
Supreme Court
9 pages
ORIENTAL INSURANCE CO. LTD. Vs M/S. OZMA SHIPPING COMPANY

Case number: C.A. No.-006289-006289 / 2001
Diary number: 10820 / 2001
Advocates: SUDHIR KUMAR GUPTA Vs

25 August 2009
Supreme Court
18 pages
GURMUKH SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-001609-001609 / 2009
Diary number: 60371 / 2008
Advocates: JASPREET GOGIA Vs

25 August 2009
Supreme Court
6 pages
STANDARD CHARTERED BANK Vs ASSISTANT COMMISSIONER OF INCOME TAX

Case number: C.A. No.-002672-002672 / 2009
Diary number: 11707 / 2009
Advocates: B. VIJAYALAKSHMI MENON Vs B. V. BALARAM DAS