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28 August 2009
Supreme Court 12 pages Y. SATYANARAYAN REDDY Vs MANDAL REVENUE OFFICER, A.P.
Case number: C.A. No.-002432-002432 / 2002 |
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28 August 2009
Supreme Court 15 pages MAHESH CHAND SHARMA Vs STATE OF U.P. .
Case number: Crl.A. No.-001640-001640 / 2009 |
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28 August 2009
Supreme Court 39 pages MAHARASHTRA STATE ROAD TRANS.CORP. &ANR. Vs CASTERIBE RAJYA P. KARMCHARI SANGHATANA
Case number: C.A. No.-003433-003433 / 2007 |
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28 August 2009
Supreme Court 5 pages RAJESH KUMAR Vs STATE OF UTTARKHAND .
Case number: C.A. No.-005856-005856 / 2009 |
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28 August 2009
Supreme Court 9 pages STATE OF TAMIL NADU Vs AMALA ANNAI HIGHER SEC.SCHOOL
Case number: C.A. No.-005855-005855 / 2009 |
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28 August 2009
Supreme Court 9 pages P.S.COMMISSION THR.SECR.M.P.P.S.COMMI. Vs ARVIND SINGH CHAUHAN .
Case number: C.A. No.-005836-005837 / 2009 |
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28 August 2009
Supreme Court 31 pages SUCHITA SRIVASTAVA Vs CHANDIGARH ADMINISTRATION
Case number: SLP(C) No.-017985-017985 / 2009 |
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28 August 2009
Supreme Court 26 pages ASHOK K JHA Vs GARDEN SILK MILLS
Case number: C.A. No.-005854-005854 / 2009 |
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28 August 2009
Supreme Court 31 pages BHUPINDER KUMAR Vs ANGREJ SINGH
Case number: C.A. No.-005846-005846 / 2009 |
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28 August 2009
Supreme Court 3 pages MANOJ SINGH Vs STATE OF JHARKHAND
Case number: Crl.A. No.-001658-001658 / 2009 |
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28 August 2009
Supreme Court 4 pages ORISSA STATE HOUSING BOARD Vs SITARAM LAL
Case number: C.A. No.-005872-005872 / 2009 |
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28 August 2009
Supreme Court 14 pages V.RAVI CHANDRAN Vs UNION OF INDIA & ORS.
Case number: Writ Petition (crl.) 112 of 2007 |
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27 August 2009
Supreme Court 12 pages LOKPRAKASHAN LTD. Vs KANCHANBHAI KANBHAI TADVI .
Case number: C.A. No.-005692-005692 / 2001 |
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27 August 2009
Supreme Court 10 pages GULAB CHAND PUKHRAJ Vs R.B. JINENDER RAJ
Case number: C.A. No.-000849-000849 / 2002 |
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27 August 2009
Supreme Court 16 pages HARU GHOSH Vs STATE OF WEST BENGAL
Case number: Crl.A. No.-001173-001173 / 2008 |