Showing 11911 - 11925 of 41947 judgements
01 September 2009
Supreme Court
22 pages
SUSHIL KUMAR Vs STATE OF PUNJAB

Case number: Crl.A. No.-000670-000670 / 2009
Diary number: 22477 / 2008
Advocates: RISHI MALHOTRA Vs

01 September 2009
Supreme Court
17 pages
ANIL KUMAR JAIN Vs MAYA JAIN

Case number: C.A. No.-005952-005952 / 2009
Diary number: 13743 / 2007
Advocates: SHANKAR DIVATE Vs K. SARADA DEVI

01 September 2009
Supreme Court
24 pages
NEW INDIA ASSURANCE COMPANY LTD. Vs M/S ZUARI INDSUSTRIES LTD. .

Case number: C.A. No.-004436-004436 / 2004
Diary number: 10030 / 2004
Advocates: PRANAB KUMAR MULLICK Vs M. A. CHINNASAMY

01 September 2009
Supreme Court
13 pages
REGIONAL MANAGER, BANK OF BARODA Vs ANITA NANDRAJOG

Case number: C.A. No.-006898-006898 / 2004
Diary number: 1108 / 2004
Advocates: RAJESH SRIVASTAVA Vs YASH PAL DHINGRA

01 September 2009
Supreme Court
27 pages
DHANAPAL Vs STATE BY PUBLIC PROSECUTOR, MADRAS

Case number: Crl.A. No.-000987-000987 / 2002
Diary number: 14073 / 2002
Advocates: M. A. CHINNASAMY Vs R. NEDUMARAN

01 September 2009
Supreme Court
4 pages
GENERAL MANAGER, TELECOM Vs M. KRISHNAN

Case number: C.A. No.-007687-007687 / 2004
Diary number: 18634 / 2003
Advocates: LAWYER S KNIT & CO Vs

01 September 2009
Supreme Court
5 pages
TRANSMARINE CORPORATION Vs ZENSAR TECHNOLOGIES LTD..

Case number: C.A. No.-005914-005915 / 2009
Diary number: 11230 / 2008
Advocates: SHIV KUMAR SURI Vs ANUPAM LAL DAS

01 September 2009
Supreme Court
3 pages
GOPAL Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001309-001309 / 2002
Diary number: 17153 / 2002
Advocates: S. USHA REDDY Vs

01 September 2009
Supreme Court
13 pages
RANVIR SINGH Vs STATE OF HARYANA & ANR.

Case number: Special Leave Petition (crl.) 670-671 of 2008

31 August 2009
Supreme Court
5 pages
M/S NEW HORIZON SUGAR MILLS Vs ARIYUR SUGAR MILLS STAFF WELFARE .

Case number: C.A. No.-006381-006381 / 2009
Diary number: 11902 / 2007
Advocates: Vs HIMANSHU MUNSHI

31 August 2009
Supreme Court
24 pages
M/S LIBERTY INDIA Vs COMMR.OF INCOME TAX,KARNAL

Case number: C.A. No.-005891-005891 / 2009
Diary number: 4214 / 2007
Advocates: KAVITA JHA Vs B. V. BALARAM DAS

31 August 2009
Supreme Court
3 pages
UNION OF INDIA Vs NASIM AKHTAR

Bench: TARUN CHATTERJEE,R.M. LODHA, , ,
Case number: C.A. No.-006022-006022 / 2009
Diary number: 17858 / 2008
Advocates: B. KRISHNA PRASAD Vs

31 August 2009
Supreme Court
2 pages
SEC.KERALA STATE ELECT.BOARD Vs K.SUDHAKARA PANICKER

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-006001-006001 / 2009
Diary number: 30579 / 2008
Advocates: M. T. GEORGE Vs C. N. SREE KUMAR

31 August 2009
Supreme Court
7 pages
NATIONAL INSURANCE CO.LTD. Vs PARVATHNENI & ANR.

Case number: PC(CC) 10993 of 2009

28 August 2009
Supreme Court
7 pages
DR.N.T.R.UNIV.OF HEALTH SCIENCE TR.REGR. Vs P.AMULYA & ORS.ETC.ETC.

Case number: C.A. No.-005839-005844 / 2009
Diary number: 18645 / 2009
Advocates: Y. RAJA GOPALA RAO Vs N. ANNAPOORANI