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01 September 2009
Supreme Court 22 pages SUSHIL KUMAR Vs STATE OF PUNJAB
Case number: Crl.A. No.-000670-000670 / 2009 |
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01 September 2009
Supreme Court 17 pages ANIL KUMAR JAIN Vs MAYA JAIN
Case number: C.A. No.-005952-005952 / 2009 |
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01 September 2009
Supreme Court 24 pages NEW INDIA ASSURANCE COMPANY LTD. Vs M/S ZUARI INDSUSTRIES LTD. .
Case number: C.A. No.-004436-004436 / 2004 |
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01 September 2009
Supreme Court 13 pages REGIONAL MANAGER, BANK OF BARODA Vs ANITA NANDRAJOG
Case number: C.A. No.-006898-006898 / 2004 |
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01 September 2009
Supreme Court 27 pages DHANAPAL Vs STATE BY PUBLIC PROSECUTOR, MADRAS
Case number: Crl.A. No.-000987-000987 / 2002 |
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01 September 2009
Supreme Court 4 pages GENERAL MANAGER, TELECOM Vs M. KRISHNAN
Case number: C.A. No.-007687-007687 / 2004 |
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01 September 2009
Supreme Court 5 pages TRANSMARINE CORPORATION Vs ZENSAR TECHNOLOGIES LTD..
Case number: C.A. No.-005914-005915 / 2009 |
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01 September 2009
Supreme Court 3 pages GOPAL Vs STATE OF KARNATAKA
Case number: Crl.A. No.-001309-001309 / 2002 |
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01 September 2009
Supreme Court 13 pages RANVIR SINGH Vs STATE OF HARYANA & ANR.
Case number: Special Leave Petition (crl.) 670-671 of 2008 |
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31 August 2009
Supreme Court 5 pages M/S NEW HORIZON SUGAR MILLS Vs ARIYUR SUGAR MILLS STAFF WELFARE .
Case number: C.A. No.-006381-006381 / 2009 |
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31 August 2009
Supreme Court 24 pages M/S LIBERTY INDIA Vs COMMR.OF INCOME TAX,KARNAL
Case number: C.A. No.-005891-005891 / 2009 |
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31 August 2009
Supreme Court 3 pages UNION OF INDIA Vs NASIM AKHTAR
Bench: TARUN CHATTERJEE,R.M. LODHA, , , |
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31 August 2009
Supreme Court 2 pages SEC.KERALA STATE ELECT.BOARD Vs K.SUDHAKARA PANICKER
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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31 August 2009
Supreme Court 7 pages NATIONAL INSURANCE CO.LTD. Vs PARVATHNENI & ANR.
Case number: PC(CC) 10993 of 2009 |
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28 August 2009
Supreme Court 7 pages DR.N.T.R.UNIV.OF HEALTH SCIENCE TR.REGR. Vs P.AMULYA & ORS.ETC.ETC.
Case number: C.A. No.-005839-005844 / 2009 |