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04 September 2009
Supreme Court 4 pages MUNICIPAL CORPORATION CHANDIGARH Vs M/S. CHANDIGARH CORPORATE GUIDES LTD.
Case number: C.A. No.-006055-006055 / 2009 |
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04 September 2009
Supreme Court 3 pages MORBI NAGARPALIKA Vs BHAVANBHAI KHODABHAI PATEL & ANR. ETC.
Case number: C.A. No.-006053-006054 / 2009 |
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04 September 2009
Supreme Court 4 pages RADHAKRISHNA DHARMARTHA PVT. TRUST Vs PARMANAND SONI(D) BY LRS.
Case number: C.A. No.-006056-006056 / 2009 |
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04 September 2009
Supreme Court 2 pages L.I.C. OF INDIA Vs CHIKEMMA
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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04 September 2009
Supreme Court 1 pages R.K.MOBISANA SINGH Vs TEMBA SINGH .
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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04 September 2009
Supreme Court 15 pages MD.IBRAHIM & ORS. Vs STATE OF BIHAR & ANR.
Case number: Special Leave Petition (crl.) 6211 of 2007 |
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03 September 2009
Supreme Court 33 pages GANGAI VINAYAGAR TEMPLE & ANR. Vs MEENAKSHI AMMAL .
Case number: C.A. No.-004227-004227 / 2003 |
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03 September 2009
Supreme Court 4 pages KARTURI PRASAD RAO Vs KARTURI SURYA KANTHAMMA
Case number: C.A. No.-002759-002759 / 2002 |
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03 September 2009
Supreme Court 4 pages RANJIT KUMAR DAS Vs STATE OF BIHAR .
Case number: Crl.A. No.-001050-001050 / 2002 |
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03 September 2009
Supreme Court 0 pages STATE OF U.P. Vs SANTOSH KUMAR .
Case number: Crl.A. No.-001199-001199 / 2001 |
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02 September 2009
Supreme Court 18 pages BOMBAY ANAND BHAVAN RESTAURANT Vs DY. DIRECTOR , ESI CORPN.
Case number: C.A. No.-005640-005640 / 2004 |
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02 September 2009
Supreme Court 8 pages SANTOSHKUMAR SHIVGONDA PATIL Vs BALASAHEB TUKARAM SHEVALE .
Bench: TARUN CHATTERJEE,R.M. LODHA |
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02 September 2009
Supreme Court 28 pages CHIKKARANGAIAH Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000634-000634 / 2002 |
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02 September 2009
Supreme Court 30 pages BABUBHAI JAMNADAS PATEL Vs STATE OF GUJARAT .
Case number: Crl.A. No.-001678-001679 / 2009 |
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02 September 2009
Supreme Court 1 pages STATE OF RAJASTHAN Vs IQBAL SINGH
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |