Judgements

08 September 2009
Supreme Court
10 pages

C.C.E. DELHI, DELHI-III Vs M/S. UNI PRODUCTS (I) LTD

Case number: C.A. No.-003758-003758 / 2006
Diary number: 12649 / 2006
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

08 September 2009
Supreme Court
4 pages

ALLWYN HOUSING COLONY WELFARE ASSOCIATIO Vs GOVT.OF A.P..

Case number: C.A. No.-006136-006136 / 2009
Diary number: 28850 / 2007
Advocates: V. N. RAGHUPATHY Vs ANAGHA S. DESAI

08 September 2009
Supreme Court
6 pages

HAZARI LAL DAS Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-001732-001732 / 2009
Diary number: 34432 / 2008
Advocates: IRSHAD AHMAD Vs TARA CHANDRA SHARMA

08 September 2009
Supreme Court
14 pages

U.P. POWER CORPORATION LTD. Vs ASP SEALING PRODUCTS LTD.

Case number: C.A. No.-005952-005952 / 2002
Diary number: 11060 / 2001
Advocates: Vs NEERU VAID

08 September 2009
Supreme Court
35 pages

C.C.E., BHUBANESWAR-1 Vs M/S. CHAMPDANY INDUSTRIES LTD.

Case number: C.A. No.-007075-007076 / 2005
Diary number: 19444 / 2005
Advocates: B. KRISHNA PRASAD Vs HIMANSHU SHEKHAR

07 September 2009
Supreme Court
21 pages

CHARAN DASS (DEAD) BY LRS. Vs H.P. HOUSING URBAN DEV. AUTHORITY .

Case number: C.A. No.-002213-002213 / 2001
Diary number: 15095 / 1999
Advocates: Vs Y. PRABHAKARA RAO

07 September 2009
Supreme Court
1 pages

UDITA GUPTA Vs DEVYA MOHAN

Case number: T.P.(C) No.-000929-000929 / 2007
Diary number: 34820 / 2007

07 September 2009
Supreme Court
1 pages

PREM NATH SINGH Vs STATE OF BIHAR

Case number: C.A. No.-006114-006114 / 2009
Diary number: 30223 / 2008
Advocates: NEERAJ SHEKHAR Vs GOPAL SINGH

07 September 2009
Supreme Court
6 pages

SUNITA RANI Vs SRI CHAND .

Case number: C.A. No.-006140-006141 / 2009
Diary number: 29325 / 2008
Advocates: DINESH KUMAR GARG Vs VIVEK GUPTA

07 September 2009
Supreme Court
13 pages

COAL LINKER Vs COAL INDIA LTD.

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001146-001146 / 2003
Diary number: 5616 / 2002
Advocates: NAVIN CHAWLA Vs SUNIL ROY

07 September 2009
Supreme Court
12 pages

M/S. ASIAN TECHS LTD. Vs UNION OF INDIA .

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000311-000312 / 2003
Diary number: 12718 / 2002
Advocates: T. V. GEORGE Vs B. V. BALARAM DAS

04 September 2009
Supreme Court
36 pages

P.C.THOMAS Vs ADV.P.M.ISMAIL .

Case number: C.A. No.-005033-005033 / 2006
Diary number: 30079 / 2006
Advocates: ASHOK MATHUR Vs P. S. SUDHEER

04 September 2009
Supreme Court
9 pages

RANDHIR SINGH Vs STATE OF PUNJAB .

Case number: C.A. No.-006409-006409 / 2009
Diary number: 4874 / 2007
Advocates: V. J. FRANCIS Vs AJAY PAL

04 September 2009
Supreme Court
14 pages

BIHAR SCHOOL EXAMINATION BOARD Vs SURESH PRASAD SINHA

Case number: C.A. No.-003911-003911 / 2003
Diary number: 1656 / 2003
Advocates: GOPAL SINGH Vs S. K. BHATTACHARYA

04 September 2009
Supreme Court
3 pages

GREEN GOLD TIMBER PVT. LTD. Vs SHIPRA OCEAN TRADE PVT. LTD.

Case number: C.A. No.-006058-006058 / 2009
Diary number: 16002 / 2007
Advocates: MANOJ SWARUP AND CO. Vs AMBHOJ KUMAR SINHA