Showing 11716 - 11730 of 41947 judgements
27 October 2009
Supreme Court
9 pages
J.L. KOUL Vs STATE OF J & K .

Case number: C.A. No.-003809-003809 / 2005
Diary number: 5503 / 1997
Advocates: PURNIMA BHAT Vs

27 October 2009
Supreme Court
6 pages
NEW INDIA ASSURANCE CO.LTD. Vs PARAKH FOODS LTD.

Case number: C.A. No.-006892-006892 / 2008
Diary number: 29513 / 2008
Advocates: PRADEEP KUMAR BAKSHI Vs SHIVAJI M. JADHAV

27 October 2009
Supreme Court
4 pages
BANDA CHINNA SUBBARAYUDU Vs THAILAM VISHWANATHA RAO

Case number: C.A. No.-007153-007153 / 2009
Diary number: 21506 / 2008
Advocates: M. VIJAYA BHASKAR Vs V. N. RAGHUPATHY

27 October 2009
Supreme Court
2 pages
ARULMANI Vs STATE TR.INSP.OF POLICE

Case number: Crl.A. No.-001957-001957 / 2009
Diary number: 14301 / 2008
Advocates: P. V. YOGESWARAN Vs S. THANANJAYAN

27 October 2009
Supreme Court
1 pages
UNITED INDIA INSURANCE CO. LTD. Vs M/S. RIGA SUGAR CO. LTD.

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007493-007493 / 2004
Diary number: 22590 / 2004
Advocates: DEBASIS MISRA Vs

27 October 2009
Supreme Court
1 pages
EMPLOYERS PLANT OF M/S. B.C.C.L. Vs G.S. BIHAR COLLIERY KAMGAR UNION

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-004464-004464 / 2007
Diary number: 23617 / 2006
Advocates: SUNIL ROY Vs SHARMILA UPADHYAY

27 October 2009
Supreme Court
4 pages
POOSAPPAN Vs G.MANI

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002895-002895 / 2006
Diary number: 22738 / 2004
Advocates: C. K. SASI Vs M. A. CHINNASAMY

27 October 2009
Supreme Court
1 pages
GENERAL SECRETARY, H.S.E. UNION, BHILAI Vs MANAGING DIRECTOR, BHILAI STEEL PLANT

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000079-000079 / 2007
Diary number: 25243 / 2005
Advocates: MADHU MOOLCHANDANI Vs SUNIL KUMAR JAIN

27 October 2009
Supreme Court
1 pages
M/S.VALLEY VIEW INTERNATION.HEALTH CLUB Vs EMPLOYEES STATE INSURANCE CORPORATION

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000855-000856 / 2005
Diary number: 13578 / 2004
Advocates: LAKSHMI RAMAN SINGH Vs V. J. FRANCIS

26 October 2009
Supreme Court
29 pages
PARMINDER KAUR Vs STATE OF U.P.

Case number: Crl.A. No.-001941-001941 / 2009
Diary number: 24011 / 2007
Advocates: ABHIJAT P. MEDH Vs RESPONDENT-IN-PERSON

26 October 2009
Supreme Court
1 pages
MEDICAL COUNCIL OF INDIA Vs MANAS RANJAN BEHERA .

Case number: C.A. No.-007134-007135 / 2009
Diary number: 36339 / 2008
Advocates: ABHINAV MUKERJI Vs K. L. JANJANI

23 October 2009
Supreme Court
2 pages
GOLI BHASKARA RAO Vs REDDY VENKATESHWARA RAO

Case number: CONMT.PET.(C) No.-000313-000313 / 2007
Diary number: 32791 / 2007

23 October 2009
Supreme Court
1 pages
ASST.COMMERCIAL TAX OFFICER Vs M/S.HARICHAND

Case number: C.A. No.-007103-007103 / 2009
Diary number: 8009 / 2009
Advocates: JATINDER KUMAR BHATIA Vs

23 October 2009
Supreme Court
2 pages
SHARAD Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001934-001934 / 2009
Diary number: 14740 / 2007
Advocates: ANSAR AHMAD CHAUDHARY Vs

22 October 2009
Supreme Court
5 pages
BHEEMUNIPATNAM COOP. BULD. SOCIETY LTD. Vs STATE OF A.P. .

Case number: C.A. No.-005095-005095 / 2005
Diary number: 22173 / 2004
Advocates: Vs C. K. SUCHARITA