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09 October 2009
Supreme Court 1 pages U.P.POLLUTION CONTROL BOARD Vs M/S.KOTHARI FERM.& BIOCHEM LTD..
Case number: SLP(C) No.-024865-024865 / 2009 |
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09 October 2009
Supreme Court 2 pages BHARATNAGAR SWETAMBER M.P.JAIN SANGH&ORS Vs HITESH PANNALAL MEHTA .
Bench: B.N. AGRAWAL,AFTAB ALAM, , , |
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08 October 2009
Supreme Court 11 pages MANKAMMA Vs STATE OF KERALA
Bench: V.S. SIRPURKAR,DEEPAK VERMA |
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08 October 2009
Supreme Court 56 pages MAHARASHTRA STATE CO-OP.BANK LTD. Vs ASSISTANT P.F.COMMR.
Case number: C.A. No.-006893-006893 / 2009 |
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08 October 2009
Supreme Court 7 pages IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.
Case number: W.P.(C) No.-000202-000202 / 1995 |
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08 October 2009
Supreme Court 49 pages PANDURANG CHANDRAKANT MHATRE Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000986-000986 / 2007 |
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08 October 2009
Supreme Court 7 pages REGISTRAR COOP. SOCIETIES HARYANA Vs ISRAIL KHAN .
Case number: C.A. No.-003668-003668 / 2007 |
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08 October 2009
Supreme Court 11 pages RAJ KUMAR Vs THE STATE OF PUNJAB
Case number: Crl.A. No.-000177-000177 / 2004 |
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08 October 2009
Supreme Court 2 pages MEETU JAIN Vs SAURABH JAIN
Bench: B.N. AGRAWAL,G.S. SINGHVI, , , |
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08 October 2009
Supreme Court 2 pages M/S.ANNAMALAI COTTON MILLS PVT.LTD. Vs SUPERINT.ENGINEER .
Bench: B.N. AGRAWAL,G.S. SINGHVI, , , |
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07 October 2009
Supreme Court 36 pages ARULVELU Vs STATE REP BY PUBLIC PROSECUTOR
Case number: Crl.A. No.-001233-001234 / 2002 |
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07 October 2009
Supreme Court 24 pages BABU RAM Vs STATE OF HARYANA
Case number: C.A. No.-006864-006864 / 2009 |
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07 October 2009
Supreme Court 5 pages RAM BABU AGARWAL Vs JAY KISHAN DAS
Case number: C.A. No.-001388-001388 / 2003 |
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07 October 2009
Supreme Court 14 pages STATE OF M.P. Vs YOGENDRA SHRIVASTAVA
Case number: C.A. No.-003156-003156 / 2007 |
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07 October 2009
Supreme Court 3 pages RAM SUNDER MAHTO Vs STATE OF BIHAR
Case number: Crl.A. No.-000503-000503 / 2003 |