Showing 11761 - 11775 of 41947 judgements
09 October 2009
Supreme Court
1 pages
U.P.POLLUTION CONTROL BOARD Vs M/S.KOTHARI FERM.& BIOCHEM LTD..

Case number: SLP(C) No.-024865-024865 / 2009
Diary number: 29199 / 2009
Advocates: Vs ARVIND MINOCHA

09 October 2009
Supreme Court
2 pages
BHARATNAGAR SWETAMBER M.P.JAIN SANGH&ORS Vs HITESH PANNALAL MEHTA .

Bench: B.N. AGRAWAL,AFTAB ALAM, , ,
Case number: C.A. No.-006520-006520 / 2002
Diary number: 14683 / 2002
Advocates: Vs VIKAS MEHTA

08 October 2009
Supreme Court
11 pages
MANKAMMA Vs STATE OF KERALA

Bench: V.S. SIRPURKAR,DEEPAK VERMA
Case number: Crl.A. No.-001198-001198 / 2003
Diary number: 6067 / 2003
Advocates: P. V. DINESH Vs G. PRAKASH

08 October 2009
Supreme Court
56 pages
MAHARASHTRA STATE CO-OP.BANK LTD. Vs ASSISTANT P.F.COMMR.

Case number: C.A. No.-006893-006893 / 2009
Diary number: 23760 / 2007
Advocates: RAKESH K. SHARMA Vs KULDIP SINGH

08 October 2009
Supreme Court
7 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

08 October 2009
Supreme Court
49 pages
PANDURANG CHANDRAKANT MHATRE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000986-000986 / 2007
Diary number: 13432 / 2007
Advocates: SHIVAJI M. JADHAV Vs RAVINDRA KESHAVRAO ADSURE

08 October 2009
Supreme Court
7 pages
REGISTRAR COOP. SOCIETIES HARYANA Vs ISRAIL KHAN .

Case number: C.A. No.-003668-003668 / 2007
Diary number: 10786 / 2004
Advocates: Vs JEEVAN PRAKASH

08 October 2009
Supreme Court
11 pages
RAJ KUMAR Vs THE STATE OF PUNJAB

Case number: Crl.A. No.-000177-000177 / 2004
Diary number: 16391 / 2003
Advocates: S. L. ANEJA Vs KULDIP SINGH

08 October 2009
Supreme Court
2 pages
MEETU JAIN Vs SAURABH JAIN

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: T.P.(C) No.-000845-000845 / 2009
Diary number: 24057 / 2009
Advocates: Vs ARVIND KUMAR TEWARI

08 October 2009
Supreme Court
2 pages
M/S.ANNAMALAI COTTON MILLS PVT.LTD. Vs SUPERINT.ENGINEER .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-006922-006923 / 2009
Diary number: 12254 / 2009
Advocates: K. K. MANI Vs R. NEDUMARAN

07 October 2009
Supreme Court
36 pages
ARULVELU Vs STATE REP BY PUBLIC PROSECUTOR

Case number: Crl.A. No.-001233-001234 / 2002
Diary number: 12620 / 2002
Advocates: S. R. SETIA Vs S. THANANJAYAN

07 October 2009
Supreme Court
24 pages
BABU RAM Vs STATE OF HARYANA

Case number: C.A. No.-006864-006864 / 2009
Diary number: 6773 / 2008
Advocates: DHARMENDRA KUMAR SINHA Vs AJAY KUMAR

07 October 2009
Supreme Court
5 pages
RAM BABU AGARWAL Vs JAY KISHAN DAS

Case number: C.A. No.-001388-001388 / 2003
Diary number: 698 / 2003
Advocates: NIRAJ SHARMA Vs ASHWANI KUMAR

07 October 2009
Supreme Court
14 pages
STATE OF M.P. Vs YOGENDRA SHRIVASTAVA

Case number: C.A. No.-003156-003156 / 2007
Diary number: 11024 / 2004
Advocates: Vs RR-EX-PARTE

07 October 2009
Supreme Court
3 pages
RAM SUNDER MAHTO Vs STATE OF BIHAR

Case number: Crl.A. No.-000503-000503 / 2003
Diary number: 23369 / 2002
Advocates: SHEKHAR PRIT JHA Vs GOPAL SINGH