|
10 November 2009
Supreme Court 3 pages PRIYANKA SINGH Vs JAYANT SINGH
Case number: T.P.(C) No.-000400-000400 / 2009 |
|
10 November 2009
Supreme Court 14 pages GAJULA SURYA PRAKASARAO Vs STATE OF ANDHRA PRADESH
Case number: Crl.A. No.-001038-001038 / 2008 |
|
10 November 2009
Supreme Court 4 pages GAYA PRASAD Vs STATE OF M.P. .
Case number: Crl.A. No.-000534-000534 / 2007 |
|
10 November 2009
Supreme Court 6 pages STATE OF RAJASTHAN Vs HERITAGE CRAFTS
Case number: C.A. No.-001210-001210 / 2004 |
|
10 November 2009
Supreme Court 6 pages HARPREET SINGH POPLI & ORS. Vs MANMEET KAUR POPLI & ANR.
Case number: Transfer Petition (Crl.) 27 of 2009 |
|
09 November 2009
Supreme Court 2 pages GANESH S.HEGDE Vs V.G.VEDESHWAR
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
|
09 November 2009
Supreme Court 13 pages DIR.,FISHERIES TERMINAL DIVISION Vs BHIKUBHAI MEGHAJIBHAI CHAVDA
Case number: C.A. No.-007463-007463 / 2009 |
|
09 November 2009
Supreme Court 3 pages PT.TRIVENI SAHAI & SONS Vs UNION OF INDIA .
Case number: C.A. No.-007616-007616 / 2009 |
|
09 November 2009
Supreme Court 3 pages CHHOTU Vs STATE OF HARYANA
Case number: Crl.A. No.-002063-002063 / 2009 |
|
09 November 2009
Supreme Court 2 pages MUMMIDI DURGAIAH Vs STATE OF A.P.
Case number: Crl.A. No.-002062-002062 / 2009 |
|
09 November 2009
Supreme Court 1 pages MD. JABIR@ JHABO Vs STATE OF BIHAR
Case number: Crl.A. No.-002071-002071 / 2009 |
|
09 November 2009
Supreme Court 21 pages M/S SOM DATT BUILDERS LTD. Vs UNION OF INDIA
Case number: C.A. No.-002088-002088 / 2007 |
|
09 November 2009
Supreme Court 5 pages IRRIGINENI VENKATA KRISHNA Vs GOVT.OF A.P.
Case number: C.A. No.-007479-007479 / 2009 |
|
09 November 2009
Supreme Court 5 pages FARIDAN Vs STATE OF U.P.
Case number: C.A. No.-007487-007487 / 2009 |
|
06 November 2009
Supreme Court 4 pages BINDU Vs SURESH KUMAR
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |