Showing 11671 - 11685 of 41947 judgements
10 November 2009
Supreme Court
3 pages
PRIYANKA SINGH Vs JAYANT SINGH

Case number: T.P.(C) No.-000400-000400 / 2009
Diary number: 11382 / 2009
Advocates: Vs RAMESHWAR PRASAD GOYAL

10 November 2009
Supreme Court
14 pages
GAJULA SURYA PRAKASARAO Vs STATE OF ANDHRA PRADESH

Case number: Crl.A. No.-001038-001038 / 2008
Diary number: 37202 / 2007
Advocates: PROMILA Vs D. BHARATHI REDDY

10 November 2009
Supreme Court
4 pages
GAYA PRASAD Vs STATE OF M.P. .

Case number: Crl.A. No.-000534-000534 / 2007
Diary number: 14743 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs

10 November 2009
Supreme Court
6 pages
STATE OF RAJASTHAN Vs HERITAGE CRAFTS

Case number: C.A. No.-001210-001210 / 2004
Diary number: 2308 / 2003
Advocates: MILIND KUMAR Vs RR-EX-PARTE

10 November 2009
Supreme Court
6 pages
HARPREET SINGH POPLI & ORS. Vs MANMEET KAUR POPLI & ANR.

Case number: Transfer Petition (Crl.) 27 of 2009

09 November 2009
Supreme Court
2 pages
GANESH S.HEGDE Vs V.G.VEDESHWAR

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-002092-002092 / 2009
Diary number: 22137 / 2009
Advocates: KAILASH CHAND Vs KAMAL MOHAN GUPTA

09 November 2009
Supreme Court
13 pages
DIR.,FISHERIES TERMINAL DIVISION Vs BHIKUBHAI MEGHAJIBHAI CHAVDA

Case number: C.A. No.-007463-007463 / 2009
Diary number: 11442 / 2008
Advocates: HEMANTIKA WAHI Vs K. SARADA DEVI

09 November 2009
Supreme Court
3 pages
PT.TRIVENI SAHAI & SONS Vs UNION OF INDIA .

Case number: C.A. No.-007616-007616 / 2009
Diary number: 5338 / 2007
Advocates: R. D. UPADHYAY Vs PARIJAT SINHA

09 November 2009
Supreme Court
3 pages
CHHOTU Vs STATE OF HARYANA

Case number: Crl.A. No.-002063-002063 / 2009
Diary number: 15839 / 2007
Advocates: VIJAY KUMAR Vs KAMAL MOHAN GUPTA

09 November 2009
Supreme Court
2 pages
MUMMIDI DURGAIAH Vs STATE OF A.P.

Case number: Crl.A. No.-002062-002062 / 2009
Diary number: 8222 / 2008
Advocates: E. R. SUMATHY Vs D. BHARATHI REDDY

09 November 2009
Supreme Court
1 pages
MD. JABIR@ JHABO Vs STATE OF BIHAR

Case number: Crl.A. No.-002071-002071 / 2009
Diary number: 29881 / 2009
Advocates: SAMIR ALI KHAN Vs

09 November 2009
Supreme Court
21 pages
M/S SOM DATT BUILDERS LTD. Vs UNION OF INDIA

Case number: C.A. No.-002088-002088 / 2007
Diary number: 9215 / 2006
Advocates: VENKATESWARA RAO ANUMOLU Vs PRADEEP MISRA

09 November 2009
Supreme Court
5 pages
IRRIGINENI VENKATA KRISHNA Vs GOVT.OF A.P.

Case number: C.A. No.-007479-007479 / 2009
Diary number: 31332 / 2008
Advocates: ANIL KUMAR TANDALE Vs G. N. REDDY

09 November 2009
Supreme Court
5 pages
FARIDAN Vs STATE OF U.P.

Case number: C.A. No.-007487-007487 / 2009
Diary number: 18598 / 2007
Advocates: R. D. UPADHYAY Vs

06 November 2009
Supreme Court
4 pages
BINDU Vs SURESH KUMAR

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-002145-002145 / 2009
Diary number: 24991 / 2007
Advocates: RISHI MALHOTRA Vs RAMESHWAR PRASAD GOYAL