GENERAL SECRETARY, H.S.E. UNION, BHILAI Vs MANAGING DIRECTOR, BHILAI STEEL PLANT
Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000079-000079 / 2007
Diary number: 25243 / 2005
Advocates: MADHU MOOLCHANDANI Vs
SUNIL KUMAR JAIN
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 79 OF 2007
GENERAL SECRETARY, H.S.E.
UNION, BHILAI ..... APPELLANT
VERSUS
MANAGING DIRECTOR,
BHILAI STEEL PLANT ..... RESPONDENT
WITH CIVIL APPEAL NO.81 of 2007
O R D E R
Ms. Niranjana Singh, learned counsel appearing
for the appellant-Union seeks to withdraw the appeals
which are, accordingly, dismissed as withdrawn.
...................J [MARKANDEY KATJU]
...................J [ASOK KUMAR GANGULY]
NEW DELHI OCTOBER 27, 2009.