27 October 2009
Supreme Court
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GENERAL SECRETARY, H.S.E. UNION, BHILAI Vs MANAGING DIRECTOR, BHILAI STEEL PLANT

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000079-000079 / 2007
Diary number: 25243 / 2005
Advocates: MADHU MOOLCHANDANI Vs SUNIL KUMAR JAIN


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     IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO.  79 OF 2007

   GENERAL SECRETARY, H.S.E.  

   UNION, BHILAI ..... APPELLANT

VERSUS

   MANAGING DIRECTOR,  

   BHILAI STEEL PLANT ..... RESPONDENT

WITH  CIVIL APPEAL NO.81 of 2007

O R D E R

Ms. Niranjana Singh, learned counsel appearing  

for the appellant-Union seeks to withdraw the appeals  

which are, accordingly, dismissed as withdrawn.

   ...................J     [MARKANDEY KATJU]

   ...................J           [ASOK KUMAR GANGULY]

NEW DELHI OCTOBER 27, 2009.