Showing 11701 - 11715 of 41947 judgements
04 November 2009
Supreme Court
39 pages
BHARAT AMRATLAL KOTHARI Vs DOSUKHAN SAMADKHAN SINDHI .

Case number: Crl.A. No.-002020-002020 / 2009
Diary number: 992 / 2009
Advocates: Vs ANITHA SHENOY

04 November 2009
Supreme Court
10 pages
KAMRUL ISLAM ALVI Vs STATE OF M.P.

Case number: C.A. No.-007312-007312 / 2009
Diary number: 17244 / 2007
Advocates: PRAGATI NEEKHRA Vs B. S. BANTHIA

03 November 2009
Supreme Court
19 pages
DASHRATH RAO KATE Vs BRIJ MOHAN SRIVASTAVA

Case number: C.A. No.-001621-001621 / 2004
Diary number: 5124 / 2003
Advocates: Vs KAILASH CHAND

03 November 2009
Supreme Court
4 pages
DAKSHINAMURTHY Vs B.K.DAS I.A.S .

Case number: CONMT.PET.(C) No.-000144-000144 / 2006
Diary number: 17864 / 2006

03 November 2009
Supreme Court
14 pages
STATE OF U.P. Vs RASHID

Case number: Crl.A. No.-000751-000751 / 2002
Diary number: 7362 / 2001
Advocates: KAMLENDRA MISHRA Vs DINESH KUMAR GARG

30 October 2009
Supreme Court
28 pages
CELINA COELHO PEREIRA Vs ULHAS MAHABALESHWAR KHOLKAR .

Case number: C.A. No.-007258-007258 / 2009
Diary number: 5336 / 2007
Advocates: BINU TAMTA Vs AMARJIT SINGH BEDI

30 October 2009
Supreme Court
8 pages
URBAN IMPROVEMENT TRUST,BIKANER Vs MOHAN LAL

Case number: SLP(C) No.-029852-029852 / 2009
Diary number: 21523 / 2009

30 October 2009
Supreme Court
4 pages
VIJAY DHANJI CHAUDHARY Vs SUHAS JAYANT NATAWADKAR

Case number: SLP(C) No.-018481-018481 / 2009
Diary number: 17337 / 2009
Advocates: Vs SUSHIL BALWADA

29 October 2009
Supreme Court
5 pages
NICCO CORP.LTD. Vs PRYSMIAN CAVIE SISTEMI ENERGIA S.R.L&ANR

Case number: C.A. No.-007270-007270 / 2009
Diary number: 24367 / 2009
Advocates: KHAITAN & CO. Vs

28 October 2009
Supreme Court
16 pages
PRABIR MONDAL Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-001974-001974 / 2009
Diary number: 3796 / 2009
Advocates: MITHILESH KUMAR SINGH Vs SATISH VIG

28 October 2009
Supreme Court
10 pages
MOHD.ISMAIL Vs DINKAR VINAYAKRAO DORLIKAR

Case number: C.A. No.-007206-007206 / 2009
Diary number: 689 / 2007
Advocates: SUBHASH CHANDRA JAIN Vs CHANDER SHEKHAR ASHRI

28 October 2009
Supreme Court
22 pages
JAI PRAKASH GUPTA (D) THR.LRS. Vs RIYAZ AHAMAD

Case number: C.A. No.-007207-007207 / 2009
Diary number: 6189 / 2008
Advocates: MONA K. RAJVANSHI Vs SUDHA GUPTA

28 October 2009
Supreme Court
2 pages
C.I.T,NEW DELHI Vs M/S MARUTI UDYOG LTD.

Case number: C.A. No.-007272-007272 / 2009
Diary number: 172 / 2009
Advocates: Vs MEERA MATHUR

28 October 2009
Supreme Court
20 pages
A.K. LAKSHMIPATHY (D) Vs RAI SAHEB PANNALAL H. LAHOTI C.T. .

Case number: C.A. No.-007208-007208 / 2009
Diary number: 15235 / 2005
Advocates: SRIDHAR POTARAJU Vs G. RAMAKRISHNA PRASAD

27 October 2009
Supreme Court
16 pages
JAI BALAJI INDUSTRIES LTD. Vs PEC LTD..

Case number: C.A. No.-007155-007156 / 2009
Diary number: 26410 / 2009
Advocates: GAURAV KEJRIWAL Vs