Showing 11686 - 11700 of 41947 judgements
06 November 2009
Supreme Court
6 pages
SATWATI DESWAL Vs STATE OF HARYANA .

Case number: C.A. No.-007397-007397 / 2009
Diary number: 20255 / 2007
Advocates: Vs RUTWIK PANDA

06 November 2009
Supreme Court
11 pages
BALESHWAR RAJBANSHI Vs BOARD OF TRUSTEES FOR PORT TRUST .

Case number: C.A. No.-007394-007394 / 2009
Diary number: 19961 / 2008
Advocates: Vs A. V. RANGAM

06 November 2009
Supreme Court
7 pages
ASHOK KUMAR SHARMA Vs OBEROI FLIGHT SERVICES

Case number: C.A. No.-007395-007395 / 2009
Diary number: 25755 / 2008
Advocates: (MRS. ) VIPIN GUPTA Vs SHEELA GOEL

06 November 2009
Supreme Court
27 pages
MD.ANKOOS Vs PUB.PROS.HIGH COURT OF A.P. HYDERABAD

Case number: Crl.A. No.-000120-000120 / 2008
Diary number: 1544 / 2008
Advocates: Vs D. BHARATHI REDDY

06 November 2009
Supreme Court
25 pages
RASIKLAL DALPATRAM THAKKAR Vs STATE OF GUJARAT .

Case number: Crl.A. No.-002041-002041 / 2009
Diary number: 13206 / 2007
Advocates: VARINDER KUMAR SHARMA Vs E. C. AGRAWALA

06 November 2009
Supreme Court
10 pages
NAIMUDDIN Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000816-000816 / 2002
Diary number: 11987 / 2002
Advocates: RAJIV MEHTA Vs TARA CHANDRA SHARMA

06 November 2009
Supreme Court
26 pages
JAYABALAN Vs U.T. OF PONDICHERRY

Case number: Crl.A. No.-001246-001246 / 2002
Diary number: 21903 / 2002
Advocates: M. A. CHINNASAMY Vs V. G. PRAGASAM

06 November 2009
Supreme Court
13 pages
JAMEEL Vs STATE OF U.P.

Case number: Crl.A. No.-002040-002040 / 2009
Diary number: 9343 / 2009
Advocates: SANJEEV MALHOTRA Vs GUNNAM VENKATESWARA RAO

06 November 2009
Supreme Court
3 pages
LEENA SRIVASTAVA & ORS. Vs SANDIP KR.SRIVASTAVA & ORS.

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Transfer Petition (Crl.) 470 of 2008

05 November 2009
Supreme Court
12 pages
HARIBHAI LAKHMANBHAI SEEDHAV Vs STATE OF GUJARAT .

Case number: C.A. No.-007365-007365 / 2009
Diary number: 17021 / 2006
Advocates: Vs HEMANTIKA WAHI

05 November 2009
Supreme Court
6 pages
TAMIL NADU WATER SUPPLY & DRAINAGE BOARD Vs M/S. SATYANARAYANA BROTHERS PVT. LTD.

Case number: C.A. No.-002880-002881 / 2005
Diary number: 14964 / 2004
Advocates: M. YOGESH KANNA Vs T. G. NARAYANAN NAIR

05 November 2009
Supreme Court
11 pages
JASWANT SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000070-000072 / 2006
Diary number: 22532 / 2005
Advocates: JAIL PETITION Vs KULDIP SINGH

05 November 2009
Supreme Court
14 pages
K.SUBRAMANIAN Vs R.RAJATHI TR.POA

Case number: Review Petition (crl.) 355 of 2009

04 November 2009
Supreme Court
5 pages
VEDPAL Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001670-001670 / 2005
Diary number: 23610 / 2005
Advocates: BALRAJ DEWAN Vs

04 November 2009
Supreme Court
11 pages
U.P.RAJYA VIDYUT UTPADAN BOARD Vs U.P.VIDYUT MAZDOOR SANGH

Case number: C.A. No.-001989-001989 / 2002
Diary number: 17442 / 1999
Advocates: PRADEEP MISRA Vs