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20 October 2009
Supreme Court 5 pages KOLAWANA GRAM VIKAS KENDRA Vs STATE OF GUJARAT .
Case number: C.A. No.-007595-007595 / 2004 |
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20 October 2009
Supreme Court 15 pages SUBH RAM Vs HARYANA STATE
Case number: C.A. No.-005844-005844 / 2004 |
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19 October 2009
Supreme Court 9 pages INDIAN HUME PIPE CO.LTD. Vs STATE OF RAJASTHAN
Case number: C.A. No.-006971-006971 / 2009 |
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19 October 2009
Supreme Court 2 pages DINESH KUMAR SRIVASTAV Vs SWATI SINHA
Case number: Crl.A. No.-001922-001922 / 2009 |
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09 October 2009
Supreme Court 52 pages P.V. RADHA KRISHNA Vs STATE OF A.P. .
Case number: C.A. No.-005141-005141 / 2002 |
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09 October 2009
Supreme Court 12 pages SEBASTIAN @ CHEVITHIYAN Vs STATE OF KERALA
Case number: Crl.A. No.-001568-001569 / 2008 |
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09 October 2009
Supreme Court 31 pages M/S. REVAJEETU BUILDERS & DEVELOPERS Vs M/S. NARAYANASWAMY & SONS .
Case number: C.A. No.-006921-006921 / 2009 |
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09 October 2009
Supreme Court 2 pages ASSISTANT COMMR.OF I.T.INDORE Vs M/S NEW SACK PVT.LTD.
Case number: C.A. No.-006914-006914 / 2009 |
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09 October 2009
Supreme Court 2 pages K. PYDICHATTI NAIDU (DEAD) BY LRS Vs A.P.S.R.T.C.
Case number: C.A. No.-006915-006915 / 2009 |
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09 October 2009
Supreme Court 25 pages UDEY CHAND Vs SURAT SINGH
Case number: C.A. No.-005462-005462 / 2008 |
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09 October 2009
Supreme Court 38 pages RAMACHANDRA DAGDU SONAVANE(D)BY LRS Vs VITHU HIRA MAHAR(DEAD) BY LRS.
Case number: C.A. No.-007184-007185 / 2001 |
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09 October 2009
Supreme Court 8 pages BASWANT SHANKARAPPA SWAMI Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-006918-006918 / 2009 |
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09 October 2009
Supreme Court 7 pages DELHI DEVT.AUTH. Vs JITENDER PAL BHARDWAJ
Case number: SLP(C) No.-027181-027181 / 2009 |
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09 October 2009
Supreme Court 6 pages BASWANT SHANKARAPPA SWAMI Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-006918-006918 / 2009 |
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09 October 2009
Supreme Court 7 pages SOHAN SINGH Vs STATE OF BIHAR
Case number: Crl.A. No.-000971-000971 / 2003 |