UNITED INDIA INSURANCE CO. LTD. Vs M/S. RIGA SUGAR CO. LTD.
Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007493-007493 / 2004
Diary number: 22590 / 2004
Advocates: DEBASIS MISRA Vs
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 7493 OF 2004
UNITED INDIA INSURANCE CO. LTD. ..... APPELLANT
VERSUS
M/S RIGA SUGAR CO. LTD. ..... RESPONDENT
O R D E R
Heard the learned counsel for the parties.
We find no merit in this appeal which is,
accordingly, dismissed. As a result, the bank
guarantee/security shall stand discharged.
No costs.
...................J [MARKANDEY KATJU]
...................J [ASOK KUMAR GANGULY]
NEW DELHI OCTOBER 27, 2009.