27 October 2009
Supreme Court
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UNITED INDIA INSURANCE CO. LTD. Vs M/S. RIGA SUGAR CO. LTD.

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007493-007493 / 2004
Diary number: 22590 / 2004
Advocates: DEBASIS MISRA Vs


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IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO.  7493 OF 2004

   UNITED INDIA INSURANCE CO. LTD. ..... APPELLANT

VERSUS

   M/S RIGA SUGAR CO. LTD. ..... RESPONDENT

O R D E R

Heard the learned counsel for the parties.

We  find  no  merit  in  this  appeal  which  is,  

accordingly,  dismissed.  As  a  result,  the  bank  

guarantee/security shall stand discharged.

No costs.

   ...................J     [MARKANDEY KATJU]

   ...................J           [ASOK KUMAR GANGULY]

NEW DELHI OCTOBER 27, 2009.