|
13 November 2009
Supreme Court 24 pages SUMAN Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-002120-002120 / 2009 |
|
13 November 2009
Supreme Court 7 pages PASHAURA SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-002122-002122 / 2009 |
|
13 November 2009
Supreme Court 15 pages NITYA NAND Vs STATE OF HARYANA .
Case number: C.A. No.-007553-007553 / 2009 |
|
13 November 2009
Supreme Court 5 pages EXEC.DIR.,W.BENGAL POWER DEV.CORP.LTD. Vs ARDHENDU SEKHAR BALA .
Case number: C.A. No.-007570-007570 / 2009 |
|
12 November 2009
Supreme Court 8 pages GURRALA ANTHONY Vs STATE OF A.P.
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
|
12 November 2009
Supreme Court 17 pages M/S PLEASANTIME PRODUCTS ETC. Vs COMMR.OF CENTRAL EXCISE,MUMBAI-1 ETC.
Case number: C.A. No.-004309-004311 / 2008 |
|
12 November 2009
Supreme Court 15 pages R.P.TYAGI Vs STATE (GOVT.OF NCT OF DELHI)
Case number: Crl.A. No.-001440-001441 / 2008 |
|
12 November 2009
Supreme Court 2 pages PRAKASH KISAN SHIRKE Vs KOYANA EDUCATION SOCIETY .
Case number: C.A. No.-007542-007542 / 2009 |
|
12 November 2009
Supreme Court 3 pages COMMNR. OF CENTRAL EXCISE, GOA Vs M/S. FUNSKOOL (INDIA) LTD.
Case number: C.A. No.-003460-003462 / 2004 |
|
12 November 2009
Supreme Court 25 pages SHIBA SHANKAR MOHAPATRA Vs STATE OF ORISSA .
Case number: C.A. No.-007537-007541 / 2009 |
|
11 November 2009
Supreme Court 35 pages UNIVERSITY OF KERALA Vs COUNCIL,PRINCIPALS',COLLEGES,KERALA &ORS
Case number: C.A. No.-000887-000887 / 2009 |
|
11 November 2009
Supreme Court 3 pages BOYA HANUMANNA Vs STATE OF A.P.
Case number: Crl.A. No.-000514-000514 / 2008 |
|
11 November 2009
Supreme Court 15 pages AMALENDU PAL @ JHANTU Vs STATE OF WEST BENGAL
Case number: Crl.A. No.-002091-002091 / 2009 |
|
11 November 2009
Supreme Court 20 pages SIVANMOORTHY Vs STATE REP.BY INSPECTOR OF POLICE
Case number: Crl.A. No.-000584-000584 / 2008 |
|
10 November 2009
Supreme Court 10 pages KRISHNAT BHIMRAO SHINDE Vs STATE OF MAHARASHTRA
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |