Showing 11656 - 11670 of 41947 judgements
13 November 2009
Supreme Court
24 pages
SUMAN Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-002120-002120 / 2009
Diary number: 11060 / 2008
Advocates: SARAD KUMAR SINGHANIA Vs RAVINDRA KESHAVRAO ADSURE

13 November 2009
Supreme Court
7 pages
PASHAURA SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-002122-002122 / 2009
Diary number: 23760 / 2006
Advocates: PRATIBHA JAIN Vs KULDIP SINGH

13 November 2009
Supreme Court
15 pages
NITYA NAND Vs STATE OF HARYANA .

Case number: C.A. No.-007553-007553 / 2009
Diary number: 16287 / 2008
Advocates: RAJEEV SINGH Vs KAMAL MOHAN GUPTA

13 November 2009
Supreme Court
5 pages
EXEC.DIR.,W.BENGAL POWER DEV.CORP.LTD. Vs ARDHENDU SEKHAR BALA .

Case number: C.A. No.-007570-007570 / 2009
Diary number: 18313 / 2009
Advocates: T. HARISH KUMAR Vs RAUF RAHIM

12 November 2009
Supreme Court
8 pages
GURRALA ANTHONY Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001768-001768 / 2008
Diary number: 24529 / 2008
Advocates: NIRMAL CHOPRA Vs D. BHARATHI REDDY

12 November 2009
Supreme Court
17 pages
M/S PLEASANTIME PRODUCTS ETC. Vs COMMR.OF CENTRAL EXCISE,MUMBAI-1 ETC.

Case number: C.A. No.-004309-004311 / 2008
Diary number: 18317 / 2008
Advocates: Vs SHREEKANT N. TERDAL

12 November 2009
Supreme Court
15 pages
R.P.TYAGI Vs STATE (GOVT.OF NCT OF DELHI)

Case number: Crl.A. No.-001440-001441 / 2008
Diary number: 17802 / 2008
Advocates: ANIL K. CHOPRA Vs ANIL KATIYAR

12 November 2009
Supreme Court
2 pages
PRAKASH KISAN SHIRKE Vs KOYANA EDUCATION SOCIETY .

Case number: C.A. No.-007542-007542 / 2009
Diary number: 28221 / 2008
Advocates: Vs VISHWAJIT SINGH

12 November 2009
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, GOA Vs M/S. FUNSKOOL (INDIA) LTD.

Case number: C.A. No.-003460-003462 / 2004
Diary number: 8930 / 2004
Advocates: Vs K. R. NAMBIAR

12 November 2009
Supreme Court
25 pages
SHIBA SHANKAR MOHAPATRA Vs STATE OF ORISSA .

Case number: C.A. No.-007537-007541 / 2009
Diary number: 11420 / 2008
Advocates: Vs MILIND KUMAR

11 November 2009
Supreme Court
35 pages
UNIVERSITY OF KERALA Vs COUNCIL,PRINCIPALS',COLLEGES,KERALA &ORS

Case number: C.A. No.-000887-000887 / 2009
Diary number: 21965 / 2004
Advocates: R. SATHISH Vs E. M. S. ANAM

11 November 2009
Supreme Court
3 pages
BOYA HANUMANNA Vs STATE OF A.P.

Case number: Crl.A. No.-000514-000514 / 2008
Diary number: 21902 / 2006
Advocates: Vs D. BHARATHI REDDY

11 November 2009
Supreme Court
15 pages
AMALENDU PAL @ JHANTU Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-002091-002091 / 2009
Diary number: 32265 / 2008
Advocates: Vs TARA CHANDRA SHARMA

11 November 2009
Supreme Court
20 pages
SIVANMOORTHY Vs STATE REP.BY INSPECTOR OF POLICE

Case number: Crl.A. No.-000584-000584 / 2008
Diary number: 808 / 2008
Advocates: V. RAMASUBRAMANIAN Vs S. THANANJAYAN

10 November 2009
Supreme Court
10 pages
KRISHNAT BHIMRAO SHINDE Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-000085-000085 / 2008
Diary number: 21167 / 2006
Advocates: K. N. RAI Vs RAVINDRA KESHAVRAO ADSURE