Showing 11611 - 11625 of 41947 judgements
26 November 2009
Supreme Court
3 pages
STATE OF A.P. Vs GURENDAGUNTA ANASUYA

Bench: HARJIT SINGH BEDI,T.S. THAKUR, , ,
Case number: Crl.A. No.-001320-001320 / 2006
Diary number: 3931 / 2006
Advocates: D. BHARATHI REDDY Vs

26 November 2009
Supreme Court
2 pages
GOVT.OF A.P. Vs M.A. RAZACK (DEAD) BY LRS.

Bench: HARJIT SINGH BEDI,T.S. THAKUR, , ,
Case number: C.A. No.-003070-003071 / 2007
Diary number: 24587 / 2005
Advocates: T. V. GEORGE Vs LAWYER S KNIT & CO

26 November 2009
Supreme Court
3 pages
DELHI DEVELOPMENT AUTHORITY Vs M.L.AGGARWAL

Bench: HARJIT SINGH BEDI,T.S. THAKUR, , ,
Case number: C.A. No.-004362-004362 / 2007
Diary number: 14611 / 2006
Advocates: SAHARYA & CO. Vs ASHA JAIN MADAN

25 November 2009
Supreme Court
4 pages
CONTROLLER OF ESTATE DUTY, KERALA Vs NALINI V. SARAF

Case number: C.A. No.-008247-008247 / 2004
Diary number: 8443 / 2004
Advocates: B. V. BALARAM DAS Vs RUSTOM B. HATHIKHANAWALA

25 November 2009
Supreme Court
13 pages
COMMR.OF INCOME TAX Vs M/S ALOM EXTRUCTIONS LIMITED

Case number: C.A. No.-007771-007771 / 2009
Diary number: 27849 / 2007
Advocates: B. V. BALARAM DAS Vs K. V. VIJAYAKUMAR

25 November 2009
Supreme Court
3 pages
ABBAS AHMAD CHOUDHARY Vs STATE OF ASSAM

Case number: Crl.A. No.-000951-000951 / 2004
Diary number: 13937 / 2004
Advocates: SHAKEEL AHMED Vs CORPORATE LAW GROUP

25 November 2009
Supreme Court
2 pages
TEJ SINGH Vs PRABHU NARAYAN SHARMA

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-001143-001143 / 2004
Diary number: 797 / 2004
Advocates: ANIL KUMAR SANGAL Vs PRATIBHA JAIN

24 November 2009
Supreme Court
16 pages
ATUL MANUBHAI PAREKH Vs CENTRAL BUREAU OF INVESTIGATION

Case number: Crl.A. No.-000164-000164 / 2004
Diary number: 779 / 2004
Advocates: Vs P. PARMESWARAN

24 November 2009
Supreme Court
11 pages
MR. RAJENDRAN CHINGARAVELU Vs MR R.K.MISHRA, ADDL. COMMR. OF IT

Case number: SLP(C) No.-002397-002397 / 2009
Diary number: 21987 / 2008
Advocates: Vs B. V. BALARAM DAS

24 November 2009
Supreme Court
10 pages
HARBANS SINGH Vs STATE OF UTTARKHAND

Bench: HARJIT SINGH BEDI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001167-001167 / 2007
Diary number: 24226 / 2007
Advocates: N. ANNAPOORANI Vs JATINDER KUMAR BHATIA

24 November 2009
Supreme Court
5 pages
GANGA SAGAR YADAV Vs STATE OF JHARKHAND

Bench: HARJIT SINGH BEDI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000190-000190 / 2006
Diary number: 21847 / 2005
Advocates: ANSAR AHMAD CHAUDHARY Vs MANISH KUMAR SARAN

24 November 2009
Supreme Court
3 pages
STATE OF KARNATAKA Vs BASAVARAJ SHARANAIAH KEMPAIAHMATH

Bench: HARJIT SINGH BEDI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000919-000919 / 2003
Diary number: 23908 / 2002
Advocates: Vs S. N. BHAT

24 November 2009
Supreme Court
11 pages
RUPA RANI RAKSHIT Vs JHARKHAND GRAMIN BANK .

Case number: C.A. No.-001786-001786 / 2002
Diary number: 12523 / 2001
Advocates: Vs BINA GUPTA

24 November 2009
Supreme Court
3 pages
BABY RADHIKA GUPTA Vs ORIENTAL INSURANCE CO. LTD. .

Case number: C.A. No.-007736-007736 / 2009
Diary number: 108 / 2008
Advocates: MANJEET CHAWLA Vs B. K. SATIJA

24 November 2009
Supreme Court
9 pages
UNION OF INDIA Vs HAR DAYAL

Bench: R.V. RAVEENDRAN,K.S. RADHAKRISHNAN
Case number: C.A. No.-004185-004185 / 2006
Diary number: 13218 / 2005
Advocates: Vs S. JANANI