25 January 2010
Supreme Court
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PROVINCIAL CO-OP.D.F.LTD. Vs AJEET SINGH

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-000798-000798 / 2007
Diary number: 12102 / 2005
Advocates: VARINDER KUMAR SHARMA Vs M. P. SHORAWALA


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IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

I.a. No. 2 in CIVIL APPEAL NO. 798 OF 2007

   PROVINCIAL CO-OP. D.F. LTD. & ORS. ..... APPELLANTS

VERSUS

   AJEET SINGH ..... RESPONDENT

O R D E R

Application is allowed.

Matter be restored to its original number.

    ..................J      [HARJIT SINGH BEDI]

    ..................J      [J.M. PANCHAL]

NEW DELHI      JANUARY 25, 2010.