09 February 2010
Supreme Court
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NATIONAL TEXTILE CORPORATION(SM)LIMITED Vs KAMALA SINGH .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002562-002562 / 2009
Diary number: 1901 / 2008
Advocates: ANITHA SHENOY Vs ANIRUDDHA P. MAYEE


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IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

I.A. No.   of 2010  IN  

CIVIL APPEAL NO. 2562  OF 2003

 

NATIONAL TEXTILE CORPORATION(SM) LTD. ..... APPELLANT

VERSUS

KAMAL SINGH & ORS. ..... RESPONDENT

O R D E R

In our order dated 8th April, 2009, in page 2,  

line nos 2 and 17 the date “20th November, 2006” shall  

be read as “28th November, 2006”.

Application is disposed of.  

    ..................J      [HARJIT SINGH BEDI]

    ..................J      [C.K. PRASAD]

NEW DELHI FEBRUARY 09, 2010.