|
26 February 2010
Supreme Court 13 pages STATE OF U.P. Vs M/S. VAM ORGANIC CHEMICALS LTD.
Case number: C.A. No.-001929-001929 / 2004 |
|
26 February 2010
Supreme Court 16 pages ASSISTANT COMMR.OF I.T.VADADARA Vs M/S ELECON ENGINEERING CO.LTD.
Case number: C.A. No.-002057-002057 / 2010 |
|
26 February 2010
Supreme Court 15 pages ORIENTAL AROMA CHEMICAL INDUS.LTD. Vs GUJARAT INDISL.DEVT.CORP.
Case number: C.A. No.-002075-002075 / 2010 |
|
26 February 2010
Supreme Court 18 pages BHAGWAN DAS Vs STATE OF.U.P. .
Case number: C.A. No.-002069-002070 / 2010 |
|
25 February 2010
Supreme Court 5 pages A.P. PUBLIC SERVICE COMMISSION Vs PRASADA RAO .
Case number: C.A. No.-002043-002046 / 2010 |
|
25 February 2010
Supreme Court 23 pages MAHARASHTRA UNIVERSITY OF HEALTH SC.&ORS Vs SATCHIKISTA PRASARAK MANDAL .
Case number: C.A. No.-002050-002050 / 2010 |
|
25 February 2010
Supreme Court 24 pages SECURITIES & EXCHANGE BOARD OF INDIA Vs AJAY AGARWAL
Case number: C.A. No.-001697-001697 / 2005 |
|
25 February 2010
Supreme Court 11 pages NEW INDIA ASSURANCE CO. LTD. Vs RAGHUVIR SINGH NARANG
Bench: R.V. RAVEENDRAN,K.S. RADHAKRISHNAN, , , |
|
24 February 2010
Supreme Court 17 pages INDORE MUNICIPAL CORP. Vs HEMALATA .
Case number: C.A. No.-005031-005031 / 2005 |
|
24 February 2010
Supreme Court 27 pages SAGUNTHALA(DEAD) THR. LRS. Vs SPECIAL TAHSILDAR (L.A.) .
Case number: C.A. No.-006240-006243 / 2001 |
|
24 February 2010
Supreme Court 13 pages R.HANUMAIAH Vs SEC.TO GOVT.OF KAR.REV.DEPT..
Bench: R.V. RAVEENDRAN,SWATANTER KUMAR, , , |
|
23 February 2010
Supreme Court 25 pages SAHDEO @ SAHDEO SINGH Vs STATE OF U.P. .
Case number: Crl.A. No.-000527-000527 / 2002 |
|
23 February 2010
Supreme Court 17 pages KIRPAL SINGH Vs STATE OF U.P.
Case number: Crl.A. No.-000235-000235 / 2006 |
|
23 February 2010
Supreme Court 27 pages PUNJAB STATE ELECTRICITY BOARD Vs NARATA SINGH
Case number: C.A. No.-002384-002384 / 2007 |
|
23 February 2010
Supreme Court 25 pages STATE OF U.P. Vs GURU CHARAN .
Case number: Crl.A. No.-000297-000298 / 2002 |