Showing 11296 - 11310 of 41947 judgements
26 February 2010
Supreme Court
13 pages
STATE OF U.P. Vs M/S. VAM ORGANIC CHEMICALS LTD.

Case number: C.A. No.-001929-001929 / 2004
Diary number: 12817 / 2003
Advocates: KAMLENDRA MISHRA Vs MANIK KARANJAWALA

26 February 2010
Supreme Court
16 pages
ASSISTANT COMMR.OF I.T.VADADARA Vs M/S ELECON ENGINEERING CO.LTD.

Case number: C.A. No.-002057-002057 / 2010
Diary number: 1571 / 2009
Advocates: B. V. BALARAM DAS Vs PAREKH & CO.

26 February 2010
Supreme Court
15 pages
ORIENTAL AROMA CHEMICAL INDUS.LTD. Vs GUJARAT INDISL.DEVT.CORP.

Case number: C.A. No.-002075-002075 / 2010
Diary number: 12501 / 2009
Advocates: SHEELA GOEL Vs ANIP SACHTHEY

26 February 2010
Supreme Court
18 pages
BHAGWAN DAS Vs STATE OF.U.P. .

Case number: C.A. No.-002069-002070 / 2010
Diary number: 23402 / 2008
Advocates: GARIMA PRASHAD Vs PRADEEP MISRA

25 February 2010
Supreme Court
5 pages
A.P. PUBLIC SERVICE COMMISSION Vs PRASADA RAO .

Case number: C.A. No.-002043-002046 / 2010
Diary number: 380 / 2008
Advocates: GUNTUR PRABHAKAR Vs D. MAHESH BABU

25 February 2010
Supreme Court
23 pages
MAHARASHTRA UNIVERSITY OF HEALTH SC.&ORS Vs SATCHIKISTA PRASARAK MANDAL .

Case number: C.A. No.-002050-002050 / 2010
Diary number: 24353 / 2007
Advocates: Vs ANAGHA S. DESAI

25 February 2010
Supreme Court
24 pages
SECURITIES & EXCHANGE BOARD OF INDIA Vs AJAY AGARWAL

Case number: C.A. No.-001697-001697 / 2005
Diary number: 3551 / 2005
Advocates: BHARGAVA V. DESAI Vs KULDIP SINGH

25 February 2010
Supreme Court
11 pages
NEW INDIA ASSURANCE CO. LTD. Vs RAGHUVIR SINGH NARANG

Bench: R.V. RAVEENDRAN,K.S. RADHAKRISHNAN, , ,
Case number: C.A. No.-003295-003295 / 2009
Diary number: 25038 / 2003
Advocates: MEERA AGARWAL Vs D. MAHESH BABU

24 February 2010
Supreme Court
17 pages
INDORE MUNICIPAL CORP. Vs HEMALATA .

Case number: C.A. No.-005031-005031 / 2005
Diary number: 4573 / 2005
Advocates: SUDARSH MENON Vs ABHAY KUMAR

24 February 2010
Supreme Court
27 pages
SAGUNTHALA(DEAD) THR. LRS. Vs SPECIAL TAHSILDAR (L.A.) .

Case number: C.A. No.-006240-006243 / 2001
Diary number: 7454 / 2001
Advocates: M. A. CHINNASAMY Vs S. THANANJAYAN

24 February 2010
Supreme Court
13 pages
R.HANUMAIAH Vs SEC.TO GOVT.OF KAR.REV.DEPT..

Bench: R.V. RAVEENDRAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-001588-001589 / 2008
Diary number: 36966 / 2007
Advocates: S. N. BHAT Vs VIJAY KUMAR

23 February 2010
Supreme Court
25 pages
SAHDEO @ SAHDEO SINGH Vs STATE OF U.P. .

Case number: Crl.A. No.-000527-000527 / 2002
Diary number: 5573 / 2002
Advocates: JITENDRA MOHAN SHARMA Vs KAMLENDRA MISHRA

23 February 2010
Supreme Court
17 pages
KIRPAL SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000235-000235 / 2006
Diary number: 17473 / 2005
Advocates: SUNITA SHARMA Vs IRSHAD AHMAD

23 February 2010
Supreme Court
27 pages
PUNJAB STATE ELECTRICITY BOARD Vs NARATA SINGH

Case number: C.A. No.-002384-002384 / 2007
Diary number: 20301 / 2006
Advocates: KAILASH CHAND Vs DEBASIS MISRA

23 February 2010
Supreme Court
25 pages
STATE OF U.P. Vs GURU CHARAN .

Case number: Crl.A. No.-000297-000298 / 2002
Diary number: 4018 / 2001
Advocates: ANUVRAT SHARMA Vs M. P. SHORAWALA