09 April 2010
Supreme Court
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H.S. THAPAR Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Transfer Petition (Crl.) 1 of 2010


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                    IN THE SUPREME COURT OF INDIA CRIMINAL ORIGINAL JURISDICTION

TRANSFER PETITION (CRL.) NO. 1  OF 2010

       H.S. THAPAR & ORS. ..... PETITIONERS

VERSUS

       STATE OF HARYANA ..... RESPONDENT

O R D E R

It is submitted by the learned senior counsel for  

the  petitioners  that  the  transfer  petition  may  be  

dismissed as withdrawn.

Ordered accordingly.

......................J  [HARJIT SINGH BEDI]

......................J        [H.L. DATTU]

NEW DELHI APRIL 09, 2010.