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22 April 2010
Supreme Court 15 pages RAVINDER KUMAR Vs STATE OF HARYANA .
Case number: C.A. No.-003127-003127 / 2008 |
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22 April 2010
Supreme Court 12 pages CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-002048-002048 / 2007 |
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22 April 2010
Supreme Court 28 pages DAYA KISHAN Vs STATE OF HARYANA
Case number: Crl.A. No.-000879-000879 / 2007 |
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22 April 2010
Supreme Court 3 pages RAMA RANI Vs STATE OF M.P.
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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21 April 2010
Supreme Court 9 pages UDHO DASS Vs STATE OF HARYANA .
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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21 April 2010
Supreme Court 37 pages OM PRAKASH Vs STATE OF HARYANA .
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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21 April 2010
Supreme Court 26 pages SHANTI BUDHIYA VESTA PATEL Vs NIRMALA JAYPRAKASH TIWARI .
Case number: C.A. No.-003549-003551 / 2010 |
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20 April 2010
Supreme Court 2 pages THAMMAIAH GOWDA Vs SHEKAR .
Case number: C.A. No.-002899-002899 / 2002 |
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20 April 2010
Supreme Court 7 pages VISHNU Vs JAYA
Case number: SLP(C) No.-008525-008525 / 2010 |
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20 April 2010
Supreme Court 23 pages S.SUMNYAN Vs LIMI NIRI .
Case number: C.A. No.-003512-003512 / 2010 |
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20 April 2010
Supreme Court 3 pages KU.KUNDA MOTIRAM BODALKAR Vs SWAMI VIVEKANAND SHIKSHAN SANSTHA .
Case number: C.A. No.-003544-003545 / 2010 |
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20 April 2010
Supreme Court 3 pages SUCY BOBBY VARGHESE Vs OFFICIAL LIQUIDATOR
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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19 April 2010
Supreme Court 8 pages GENERAL INSURANCE COUNCIL Vs STATE OF A.P..
Case number: W.P.(C) No.-000014-000014 / 2008 |
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19 April 2010
Supreme Court 10 pages STATE OF A.P. Vs HYDERABAD POTTERIES P.LTD.
Case number: C.A. No.-003413-003413 / 2010 |
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19 April 2010
Supreme Court 16 pages LAXMI VERMA Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-003411-003412 / 2010 |