Showing 11116 - 11130 of 41947 judgements
22 April 2010
Supreme Court
15 pages
RAVINDER KUMAR Vs STATE OF HARYANA .

Case number: C.A. No.-003127-003127 / 2008
Diary number: 12521 / 2007
Advocates: ASHOK K. MAHAJAN Vs KAMAL MOHAN GUPTA

22 April 2010
Supreme Court
12 pages
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-002048-002048 / 2007
Diary number: 723 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs D. M. NARGOLKAR

22 April 2010
Supreme Court
28 pages
DAYA KISHAN Vs STATE OF HARYANA

Case number: Crl.A. No.-000879-000879 / 2007
Diary number: 27728 / 2006
Advocates: GAURAV AGRAWAL Vs KAMAL MOHAN GUPTA

22 April 2010
Supreme Court
3 pages
RAMA RANI Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-000865-000865 / 2010
Diary number: 21634 / 2009
Advocates: SHAKIL AHMED SYED Vs APARNA BHAT

21 April 2010
Supreme Court
9 pages
UDHO DASS Vs STATE OF HARYANA .

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-003677-003677 / 2010
Diary number: 6926 / 2008
Advocates: CHANDER SHEKHAR ASHRI Vs KAMAL MOHAN GUPTA

21 April 2010
Supreme Court
37 pages
OM PRAKASH Vs STATE OF HARYANA .

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-003674-003674 / 2010
Diary number: 4743 / 2008
Advocates: NIRMAL CHOPRA Vs KAMAL MOHAN GUPTA

21 April 2010
Supreme Court
26 pages
SHANTI BUDHIYA VESTA PATEL Vs NIRMALA JAYPRAKASH TIWARI .

Case number: C.A. No.-003549-003551 / 2010
Diary number: 31883 / 2007
Advocates: Vs RAJAN NARAIN

20 April 2010
Supreme Court
2 pages
THAMMAIAH GOWDA Vs SHEKAR .

Case number: C.A. No.-002899-002899 / 2002
Diary number: 3090 / 2001
Advocates: RAJESH MAHALE Vs

20 April 2010
Supreme Court
7 pages
VISHNU Vs JAYA

Case number: SLP(C) No.-008525-008525 / 2010
Diary number: 7713 / 2010
Advocates: SUDHANSHU S. CHOUDHARI Vs SANJAI KUMAR PATHAK

20 April 2010
Supreme Court
23 pages
S.SUMNYAN Vs LIMI NIRI .

Case number: C.A. No.-003512-003512 / 2010
Diary number: 9582 / 2009
Advocates: Vs KANCHAN KAUR DHODI

20 April 2010
Supreme Court
3 pages
KU.KUNDA MOTIRAM BODALKAR Vs SWAMI VIVEKANAND SHIKSHAN SANSTHA .

Case number: C.A. No.-003544-003545 / 2010
Diary number: 20072 / 2008
Advocates: ANAGHA S. DESAI Vs PROMILA

20 April 2010
Supreme Court
3 pages
SUCY BOBBY VARGHESE Vs OFFICIAL LIQUIDATOR

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001087-001087 / 2003
Diary number: 11682 / 2003
Advocates: ROMY CHACKO Vs M. P. VINOD

19 April 2010
Supreme Court
8 pages
GENERAL INSURANCE COUNCIL Vs STATE OF A.P..

Case number: W.P.(C) No.-000014-000014 / 2008
Diary number: 33300 / 2007

19 April 2010
Supreme Court
10 pages
STATE OF A.P. Vs HYDERABAD POTTERIES P.LTD.

Case number: C.A. No.-003413-003413 / 2010
Diary number: 36085 / 2007
Advocates: C. K. SUCHARITA Vs K. RAMKUMAR & ASSOCIATES

19 April 2010
Supreme Court
16 pages
LAXMI VERMA Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-003411-003412 / 2010
Diary number: 26137 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs ANAGHA S. DESAI