|
26 April 2010
Supreme Court 25 pages M.D.,HASSAN COOP.MILK PRODU.SOC.U.LTD. Vs ASSTT. REGNL.DIRECTOR, E.S.I.C.
Case number: C.A. No.-003816-003816 / 2010 |
|
26 April 2010
Supreme Court 79 pages AMRINDER SINGH Vs SPL.COMMITTEE,PUNJAB VIDHAN SABHA .
Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,P. SATHASIVAM,J.M. PANCHAL,R.M. LODHA |
|
26 April 2010
Supreme Court 73 pages SPL.LAND ACQUISITION OFFICER Vs KARIGOWDA .
Case number: C.A. No.-003838-003838 / 2010 |
|
26 April 2010
Supreme Court 14 pages SANTHOSH MOOLYA Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000479-000479 / 2009 |
|
23 April 2010
Supreme Court 5 pages PUNDALIK Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000864-000864 / 2010 |
|
23 April 2010
Supreme Court 14 pages M/S. A.P.T. ISPAT PVT.LTD. Vs U.P. SMALL INDUSTRIAL CORPN. LTD.
Case number: C.A. No.-000663-000663 / 2003 |
|
23 April 2010
Supreme Court 46 pages ZAMEER AHMED LATIFUR REHMAN SHEIKH Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-001975-001975 / 2008 |
|
23 April 2010
Supreme Court 10 pages DHARMBIR Vs STATE(NCT OF DELHI) ANR.
Case number: Crl.A. No.-000860-000860 / 2010 |
|
23 April 2010
Supreme Court 2 pages RISHMA SARIN (SHARMA) Vs SUSHILA SHARMA
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
|
23 April 2010
Supreme Court 2 pages ASGAR KHAN SHARIF KHAN Vs MOHD.HUSSAIN SHAHABUDDIN PATEL
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
|
22 April 2010
Supreme Court 3 pages COMMNR. OF CENTRAL EXCISE, MUMBAI Vs M/S. TIKITAR INDUSTRIES
Case number: C.A. No.-002566-002569 / 2003 |
|
22 April 2010
Supreme Court 31 pages SHAUKAT Vs STATE OF UTTARANCHAL
Case number: Crl.A. No.-000757-000757 / 2005 |
|
22 April 2010
Supreme Court 9 pages WEST BENGAL ELECT.REGULATORY COMMN. Vs HINDALCO INDUSTRIES LTD..
Case number: C.A. No.-000805-000805 / 2008 |
|
22 April 2010
Supreme Court 35 pages S.R. SRINIVASA Vs S. PADMAVATHAMMA
Case number: C.A. No.-004623-004623 / 2005 |
|
22 April 2010
Supreme Court 40 pages N. SURESH NATHAN Vs UNION OF INDIA .
Case number: C.A. No.-008468-008468 / 2003 |