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28 April 2010
Supreme Court 3 pages VIJENDER KUMAR @ VIJAY Vs STATE OF DELHI
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , , |
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28 April 2010
Supreme Court 14 pages ADMIN.UNION TERRITORY OF D.&N.HAVELI Vs GULABHIA M.LAD
Case number: C.A. No.-003933-003933 / 2010 |
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28 April 2010
Supreme Court 18 pages VINISHA JITESH TOLANI @ MANMEET LAGHMANI Vs JITESH KISHORE TOLANI
Case number: T.P.(C) No.-001127-001127 / 2008 |
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28 April 2010
Supreme Court 14 pages MOHAN MALI Vs STATE OF M.P.
Case number: Crl.A. No.-001305-001305 / 2009 |
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28 April 2010
Supreme Court 11 pages AMAL KUMAR GHOSH Vs BASANTA KUMAR ALMAL
Case number: C.A. No.-004035-004035 / 2010 |
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28 April 2010
Supreme Court 4 pages UNION OF INDIA Vs JASWANT KUMAR
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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28 April 2010
Supreme Court 36 pages S. KHUSHBOO Vs KANNIAMMAL & ANR.
Case number: Special Leave Petition (crl.) 4010 of 2008 |
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27 April 2010
Supreme Court 9 pages KILLICK NIXON LTD. Vs CUSTODIAN
Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR |
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27 April 2010
Supreme Court 19 pages INDOWIND ENERGY LTD. Vs WESCARE (I) LTD.
Case number: C.A. No.-003874-003874 / 2010 |
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27 April 2010
Supreme Court 7 pages SRI SRINIVASA BHAT (D) BY LRS. Vs SRI A. SARVOTHAMA KINI (D) BY LRS.
Case number: C.A. No.-002315-002315 / 2003 |
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27 April 2010
Supreme Court 21 pages PUNJAB ROADWAYS MOGA TR.GEN.MANAGER Vs PUNJA SAHIB BUS & TRANSPORT CO..
Case number: C.A. No.-003879-003879 / 2010 |
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27 April 2010
Supreme Court 2 pages S. SHARAT KUMAR Vs STATE A.P. .
Case number: C.A. No.-003607-003607 / 2002 |
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27 April 2010
Supreme Court 5 pages KILLICK NIXON LTD. Vs CUSTODIAN
Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , , |
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27 April 2010
Supreme Court 2 pages UNION OF INDIA Vs MINI INDIA HOUSING CO-OP. SOCIETY .
Case number: C.A. No.-002771-002771 / 2002 |
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26 April 2010
Supreme Court 7 pages SR.SUPTD.TELEGRAPH(TRAFFIC)BHOPAL Vs SANTOSH KUMAR SEAL
Case number: C.A. No.-003815-003815 / 2010 |