IN THE SUPREME COURT OF INDIA CRIMINAL ORIGINAL JURISDICTION

TRANSFER PETITION (CRL.) NO. 282 OF 2007

NIRMALA DEVI & ORS. ..... PETITIONERS

VERSUS

ANSHU SHARMA ..... RESPONDENT

O R D E R

In view of the fact that the complaint has since  

been withdrawn, the present matter no longer survives.  

It is dismissed as having become infructuous.

    ..................J      [HARJIT SINGH BEDI]

    ..................J      [J.M. PANCHAL]

NEW DELHI      APRIL 19, 2010.