Showing 11071 - 11085 of 41947 judgements
03 May 2010
Supreme Court
2 pages
RABINDRA NATH SINGH Vs RAJESH RANJAN @ PAPPU YADAV

Bench: MARKANDEY KATJU,A.K. PATNAIK, , ,
Case number: Crl.A. No.-000959-000959 / 2010
Diary number: 11316 / 2009
Advocates: Vs PREM PRAKASH

03 May 2010
Supreme Court
2 pages
KRISHNA KUMAR VARIAR Vs SHARE SHOPPE

Bench: MARKANDEY KATJU,A.K. PATNAIK, , ,
Case number: Crl.A. No.-000961-000962 / 2010
Diary number: 27230 / 2009
Advocates: Vs PRAVIR KUMAR JAIN

03 May 2010
Supreme Court
46 pages
NORTH DELHI POWER LTD. Vs GOVT. OF N.C.T. .

Case number: C.A. No.-004269-004269 / 2006
Diary number: 15003 / 2006
Advocates: ABHAY KUMAR Vs RANI CHHABRA

03 May 2010
Supreme Court
23 pages
DAMODAR S.PRABHU Vs SAYED BABALAL H.

Case number: Crl.A. No.-000963-000963 / 2010
Diary number: 29771 / 2007
Advocates: V. N. RAGHUPATHY Vs SUNIL KUMAR VERMA

03 May 2010
Supreme Court
58 pages
EUREKA FIRBES LIMITED Vs ALLAHABAD BANK .

Case number: C.A. No.-004029-004029 / 2010
Diary number: 4110 / 2008
Advocates: K J JOHN AND CO Vs BIJOY KUMAR JAIN

03 May 2010
Supreme Court
2 pages
MUKESH KISHANPURIA Vs STATE OF WEST BENGAL

Bench: MARKANDEY KATJU,A.K. PATNAIK, , ,
Case number: Special Leave Petition (crl.) 3224 of 2010

03 May 2010
Supreme Court
15 pages
CBI Vs HOPESON NINGSHEN & ORS.

Case number: Transfer Petition (Crl.) 219-220 of 2009

30 April 2010
Supreme Court
11 pages
B.T.KRISHNAPPA Vs D.M.,UNITED INSURACE CO.LTD.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-004027-004027 / 2010
Diary number: 39193 / 2009
Advocates: V. N. RAGHUPATHY Vs

30 April 2010
Supreme Court
11 pages
INDIAN DRUGS & PHARMACEUTICAL LTD. Vs FAMY CARE .

Case number: C.A. No.-003977-003977 / 2010
Diary number: 14795 / 2009
Advocates: Vs SHALLY BHASIN

30 April 2010
Supreme Court
21 pages
C.MAGESH Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001028-001029 / 2008
Diary number: 19041 / 2008
Advocates: DINESH KUMAR GARG Vs ANITHA SHENOY

29 April 2010
Supreme Court
4 pages
BAIJ NATH SAH Vs STATE OF BIHAR

Case number: Crl.A. No.-001475-001475 / 2003
Diary number: 14026 / 2003
Advocates: PRASHANT KUMAR Vs

29 April 2010
Supreme Court
17 pages
DILPESH BALCHANDRA PANCHAL Vs STATE OF GUJARAT

Case number: Crl.A. No.-002215-002215 / 2009
Diary number: 27739 / 2008
Advocates: S. RAMAMANI Vs HEMANTIKA WAHI

29 April 2010
Supreme Court
3 pages
AMARJIT SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001394-001394 / 2003
Diary number: 14983 / 2003
Advocates: BHARGAVA V. DESAI Vs KULDIP SINGH

29 April 2010
Supreme Court
12 pages
DILIP D. CHOWDHARI Vs MAHARSHTRA EXECUTOR &TRUSTEE &ORS

Case number: C.A. No.-000113-000113 / 2002
Diary number: 8404 / 2001
Advocates: NIKHIL NAYYAR Vs

28 April 2010
Supreme Court
36 pages
S. KHUSHBOO Vs KANNIAMMAL

Case number: Crl.A. No.-000913-000913 / 2010
Diary number: 14257 / 2008
Advocates: D. N. GOBURDHAN Vs S. THANANJAYAN