Showing 11026 - 11040 of 41947 judgements
07 May 2010
Supreme Court
21 pages
HARISH MAGANLAL BAIJAL Vs STATE OF MAHARASHTRA .

Case number: SLP(C) No.-006556-006556 / 2008
Diary number: 7019 / 2008
Advocates: Vs J. P. DHANDA

07 May 2010
Supreme Court
40 pages
INCABLE NET(ANDHRA) LIMITED Vs AP AKSH BROADBAND LTD..

Case number: SLP(C) No.-009110-009110 / 2008
Diary number: 9671 / 2008
Advocates: Vs DHARMENDRA KUMAR SINHA

07 May 2010
Supreme Court
37 pages
KANPUR ELECT.SUPPLY CO.LTD. Vs M/S L.M.L.LIMITED .

Case number: SLP(C) No.-033984-033984 / 2009
Diary number: 37359 / 2009
Advocates: Vs E. C. AGRAWALA

07 May 2010
Supreme Court
22 pages
U.P.POWER CORP.LTD. Vs M/S AMAUSI TEXTILE MILLS LTD..

Case number: C.A. No.-004342-004343 / 2010
Diary number: 9732 / 2009
Advocates: Vs GAGAN GUPTA

07 May 2010
Supreme Court
2 pages
PRADIPTA KUMAR SWAIN Vs STATE OF ORISSA

Case number: Crl.A. No.-001021-001021 / 2010
Diary number: 2536 / 2006
Advocates: SATYA MITRA GARG Vs SHIBASHISH MISRA

07 May 2010
Supreme Court
60 pages
UNION OF INDIA Vs RAMESH RAM .

Case number: C.A. No.-004310-004311 / 2010
Diary number: 14370 / 2008
Advocates: ANIL KATIYAR Vs SHEKHAR KUMAR

07 May 2010
Supreme Court
12 pages
RAMESH KUMAR Vs STATE OF M.P

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000186-000186 / 2008
Diary number: 1150 / 2007
Advocates: RAJESH Vs

07 May 2010
Supreme Court
20 pages
ANIL KUMAR Vs B.S. NEELKANTA .

Bench: D.K. JAIN, , , ,
Case number: ARBIT.CASE(C) No.-000007-000007 / 2008
Diary number: 2274 / 2008

06 May 2010
Supreme Court
113 pages
A.K.BEHERA Vs UNION OF INDIA

Bench: K.G. BALAKRISHNAN,DALVEER BHANDARI,J.M. PANCHAL
Case number: W.P.(C) No.-000261-000261 / 2007
Diary number: 14275 / 2007
Advocates: Vs P. PARMESWARAN

06 May 2010
Supreme Court
85 pages
BHIM SINGH Vs U.O.I

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,D.K. JAIN,P. SATHASIVAM,J.M. PANCHAL
Case number: W.P.(C) No.-000021-000021 / 1999
Diary number: 221 / 1999
Advocates: DINESH KUMAR GARG Vs

06 May 2010
Supreme Court
6 pages
STATE OF HARYANA Vs M/S. ANIL PESTICIDES LTD.

Case number: C.A. No.-003685-003685 / 2003
Diary number: 3423 / 2003
Advocates: KAMAL MOHAN GUPTA Vs SURUCHII AGGARWAL

06 May 2010
Supreme Court
28 pages
CHAIRMAN, ALL RAILWAY REC. BOARD Vs K. SHYAM KUMAR .

Case number: C.A. No.-005675-005677 / 2007
Diary number: 18783 / 2005
Advocates: B. KRISHNA PRASAD Vs BRIJ BHUSHAN

06 May 2010
Supreme Court
19 pages
UNITED INDIA INSURANCE COMPANY LTD. Vs KANTIKA COLOUR LAB .

Case number: C.A. No.-006337-006337 / 2001
Diary number: 11949 / 2001
Advocates: Vs (MRS. ) VIPIN GUPTA

06 May 2010
Supreme Court
7 pages
AMRIT LAL KAPOOR Vs KUSUM LATA KAPOOR .

Case number: C.A. No.-004258-004258 / 2010
Diary number: 10995 / 2006
Advocates: E. C. AGRAWALA Vs ASHWANI KUMAR

06 May 2010
Supreme Court
14 pages
MD. ASHIF Vs STATE OF BIHAR .

Case number: C.A. No.-004256-004257 / 2010
Diary number: 17013 / 2003
Advocates: AMBHOJ KUMAR SINHA Vs GOPAL SINGH