Showing 10981 - 10995 of 41947 judgements
20 May 2010
Supreme Court
16 pages
PUNJAB &HARYANA HIGH COURT AT CHANDIGARH Vs MEGH RAJ GARG

Case number: C.A. No.-001591-001591 / 2006
Diary number: 26815 / 2003
Advocates: RAJEEV SHARMA Vs

17 May 2010
Supreme Court
24 pages
BHARATHA MATHA Vs R. VIJAYA RENGANATHAN .

Case number: C.A. No.-007108-007108 / 2003
Diary number: 63418 / 2002
Advocates: K. RAM KUMAR Vs

14 May 2010
Supreme Court
18 pages
NIRANJAN PANJA Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000564-000564 / 2005
Diary number: 17104 / 2004
Advocates: Vs AVIJIT BHATTACHARJEE

14 May 2010
Supreme Court
27 pages
ADALAT PANDIT Vs STATE OF BIHAR

Case number: Crl.A. No.-000716-000717 / 2008
Diary number: 5684 / 2008
Advocates: Vs GOPAL SINGH

14 May 2010
Supreme Court
26 pages
JEFFREY J.DIERMEIER Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-001079-001079 / 2010
Diary number: 3338 / 2009
Advocates: SANJAI KUMAR PATHAK Vs Y. RAJA GOPALA RAO

14 May 2010
Supreme Court
16 pages
DURGA PRASAD Vs STATE OF M.P.

Bench: ALTAMAS KABIR,H.L. GOKHALE, , ,
Case number: Crl.A. No.-001081-001081 / 2010
Diary number: 22433 / 2009

14 May 2010
Supreme Court
35 pages
M/S SPEEDLINE AGENCIES Vs M/S T.STANES & CO.LTD.

Case number: C.A. No.-004481-004481 / 2010
Diary number: 33629 / 2009
Advocates: LIZ MATHEW Vs SHIV PRAKASH PANDEY

13 May 2010
Supreme Court
16 pages
MONIKA GUPTA Vs UNION OF INDIA .

Case number: C.A. No.-004456-004456 / 2010
Diary number: 36143 / 2008
Advocates: Vs SANJAY KAPUR

13 May 2010
Supreme Court
22 pages
ARUN RAJ Vs UNION OF INDIA .

Case number: Crl.A. No.-001123-001123 / 2008
Diary number: 520 / 2007
Advocates: K. K. MANI Vs D. S. MAHRA

13 May 2010
Supreme Court
14 pages
PURAN CHAND Vs STATE OF HARYANA

Case number: Crl.A. No.-001818-001818 / 2009
Diary number: 20809 / 2008
Advocates: SIBO SANKAR MISHRA Vs KAMAL MOHAN GUPTA

13 May 2010
Supreme Court
13 pages
S.P.GUPTA Vs ASHUTOSH GUPTA

Case number: Special Leave Petition (crl.) 1953 of 2008

12 May 2010
Supreme Court
16 pages
GOPAL SINGH Vs STATE OF M.P.

Case number: Crl.A. No.-001297-001297 / 2008
Diary number: 18008 / 2008
Advocates: AFTAB ALI KHAN Vs

12 May 2010
Supreme Court
47 pages
SHIMNIT UTSCH INDIA PVT.LTD. Vs W.B. TPT.INFRASTRUCTURE DEV.COR.LTD.&ORS

Case number: C.A. No.-004441-004441 / 2010
Diary number: 17577 / 2006
Advocates: RUBY SINGH AHUJA Vs LAWYER S KNIT & CO

12 May 2010
Supreme Court
14 pages
NAND KISHORE OJHA Vs ANJANI KUMAR SINGH

Bench: ALTAMAS KABIR,H.L. DATTU
Case number: CONMT.PET.(C) No.-000297-000297 / 2007
Diary number: 29388 / 2007
Advocates: P. N. PURI Vs GOPAL SINGH

12 May 2010
Supreme Court
9 pages
NEETI MALVIYA Vs RAKESH MALVIYA

Case number: T.P.(C) No.-000899-000899 / 2007
Diary number: 34073 / 2007
Advocates: Vs MANIK KARANJAWALA