Showing 11056 - 11070 of 41947 judgements
05 May 2010
Supreme Court
13 pages
MUNNAWAR Vs STATE OF U.P.

Case number: Crl.A. No.-001680-001682 / 2007
Diary number: 33766 / 2007
Advocates: Vs KAMLENDRA MISHRA

05 May 2010
Supreme Court
4 pages
SANSAR CHAND Vs SWAMI VIVEKANAND ADARSH VIDHA MANDIR

Case number: C.A. No.-002909-002909 / 2002
Diary number: 14476 / 2001
Advocates: Vs C. RAVICHANDRAN IYER

05 May 2010
Supreme Court
10 pages
DEVENDER KUMAR & ANR ETC. Vs STATE OF HARYANA & ORS. ETC.

Case number: Crl.A. No.-000988-000989 / 2010
Diary number: 10587 / 2010
Advocates: DHARMENDRA KUMAR SINHA Vs PRAMOD DAYAL

05 May 2010
Supreme Court
2 pages
STATE OF GUJARAT Vs VINUBHAI DAHYABHAI PATEL .

Bench: HARJIT SINGH BEDI,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: C.A. No.-006426-006426 / 2003
Diary number: 22739 / 2002
Advocates: HEMANTIKA WAHI Vs BHARGAVA V. DESAI

05 May 2010
Supreme Court
2 pages
MOHRAM MIAN (D) BY LRS. Vs NARENDRA KUMAR SINGH

Bench: HARJIT SINGH BEDI,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: C.A. No.-006624-006624 / 2003
Diary number: 21591 / 2002
Advocates: AJAY CHOUDHARY Vs RR-EX-PARTE

05 May 2010
Supreme Court
40 pages
STATE OF ORISSA Vs STATE OF ANDHRA PRADESH

Case number: Original Suite 11 of 1968

04 May 2010
Supreme Court
11 pages
MR. N.RAJANNA Vs STATE OF KARNATAKA .

Case number: C.A. No.-004070-004070 / 2010
Diary number: 19429 / 2009
Advocates: JAGJIT SINGH CHHABRA Vs

04 May 2010
Supreme Court
59 pages
BHANUMATI ETC. ETC. Vs STATE OF U.P.TR.PRINL.SEC..

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-004135-004152 / 2010
Diary number: 4241 / 2009
Advocates: PUJA SHARMA Vs NIRANJANA SINGH

04 May 2010
Supreme Court
1 pages
MARUTI MADHAV KERULKAR Vs UNION OF INDIA .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-001323-001323 / 2003
Diary number: 63340 / 2002
Advocates: R. N. KESWANI Vs B. V. BALARAM DAS

04 May 2010
Supreme Court
2 pages
M. RAMAIAH(D) BY LRS. Vs D.R. SRINIVAS .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-003944-003944 / 2003
Diary number: 5925 / 2002
Advocates: S. USHA REDDY Vs VIJAY KUMAR

04 May 2010
Supreme Court
3 pages
D.G., ALL INDIA RADIO Vs PURANAM PURUSHOTHAM SASTRY

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-006036-006036 / 2003
Diary number: 11795 / 2002
Advocates: SANJEEV MALHOTRA Vs K. SARADA DEVI

04 May 2010
Supreme Court
1 pages
R. NARAYANASWAMY REDDY Vs BASAPPA REDDY

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-003893-003893 / 2003
Diary number: 6090 / 2003
Advocates: S. N. BHAT Vs

03 May 2010
Supreme Court
109 pages
M/S. M.R.F. LTD. Vs MANOHAR PARRIKAR .

Bench: R.V. RAVEENDRAN,H.L. DATTU, , ,
Case number: C.A. No.-004220-004220 / 2002
Diary number: 9821 / 2001
Advocates: BINU TAMTA Vs A. SUBHASHINI

03 May 2010
Supreme Court
11 pages
JENANY J.R. Vs S.RAJEEVAN .

Case number: C.A. No.-004046-004046 / 2010
Diary number: 27495 / 2008
Advocates: Vs A. RAGHUNATH

03 May 2010
Supreme Court
12 pages
GOA GLASS FIBRE LTD. Vs STATE OF GOA

Bench: R.V. RAVEENDRAN,H.L. DATTU, , ,
Case number: W.P.(C) No.-000200-000200 / 2002
Diary number: 5766 / 2002
Advocates: BINU TAMTA Vs A. SUBHASHINI