Judgements

Showing 10996 - 11010 of 41947 judgements
12 May 2010
Supreme Court
12 pages
EXEC.ENGINEER,UTTARANCHAL POWER CORPN. Vs M/S KASHI VISHWANATH STEEL LTD..

Bench: HARJIT SINGH BEDI,T.S. THAKUR, , ,
Case number: C.A. No.-001106-001106 / 2007
Diary number: 4357 / 2007
Advocates: NIRAJ SHARMA Vs VIKAS MEHTA

12 May 2010
Supreme Court
19 pages
SURESH PRASAD SINGH Vs DULLIN PHUL KUMARI DEVI

Case number: C.A. No.-000187-000187 / 2003
Diary number: 10948 / 2001
Advocates: AKHILESH KUMAR PANDEY Vs AJAY CHOUDHARY

12 May 2010
Supreme Court
16 pages
RANVEER YADAV Vs STATE OF BIHAR

Case number: Crl.A. No.-000188-000188 / 2009
Diary number: 32600 / 2008
Advocates: Vs GOPAL SINGH

11 May 2010
Supreme Court
87 pages
UNION OF INDIA Vs R. GANDHI

Case number: C.A. No.-003067-003067 / 2004
Diary number: 9288 / 2004
Advocates: SUSHMA SURI Vs NIKHIL NAYYAR

11 May 2010
Supreme Court
21 pages
T. NARASIMHULU Vs STATE OF A.P. .

Case number: C.A. No.-008116-008116 / 2003
Diary number: 8482 / 2002
Advocates: D. MAHESH BABU Vs D. BHARATHI REDDY

11 May 2010
Supreme Court
19 pages
GOVT. OF INDIA Vs B.ANIL KUMAR .

Case number: C.A. No.-008273-008273 / 2004
Diary number: 2376 / 2004
Advocates: B. V. BALARAM DAS Vs LAWYER S KNIT & CO

11 May 2010
Supreme Court
11 pages
PROJECT OFFICER,IRDP, Vs P.D.CHACKO

Case number: C.A. No.-004392-004392 / 2010
Diary number: 10001 / 2007
Advocates: G. PRAKASH Vs LAWYER S KNIT & CO

11 May 2010
Supreme Court
11 pages
M/S. R.P.G. LIFE SCIENCES LTD. Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-001033-001033 / 2002
Diary number: 16228 / 2002
Advocates: BINA GUPTA Vs S. THANANJAYAN

11 May 2010
Supreme Court
70 pages
K. KRISHNA MURTHY Vs UNION OF INDIA

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,D.K. JAIN,P. SATHASIVAM,J.M. PANCHAL
Case number: W.P.(C) No.-000356-000356 / 1994
Diary number: 78959 / 1993
Advocates: NAVEEN R. NATH Vs

11 May 2010
Supreme Court
16 pages
GOVINDAPPA Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001469-001469 / 2008
Diary number: 4740 / 2008
Advocates: SANJAY JAIN Vs

11 May 2010
Supreme Court
25 pages
K.A.ABBAS H.S.A. Vs SABU JOSEPH

Case number: Crl.A. No.-001052-001052 / 2010
Diary number: 1260 / 2008
11 May 2010
Supreme Court
7 pages
MADRAS BAR ASSOCIATION Vs UNION OF INDIA & ANR.

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,D.K. JAIN,P. SATHASIVAM,J.M. PANCHAL
Case number: Transfer Case (civil) 150 of 2006
10 May 2010
Supreme Court
11 pages
GOVT.OF A.P. Vs M/S OBULAPURAM MINIG.CO.P.LTD.

Case number: SLP(C) No.-007366-007367 / 2010
Diary number: 7084 / 2010
Advocates: T. V. RATNAM Vs BHARTI TYAGI

10 May 2010
Supreme Court
10 pages
ESTEEM PROPERTIES P.LTD. Vs MUN.CORP.OF GR.MUMBAI .

Case number: C.A. No.-004363-004363 / 2010
Diary number: 31051 / 2009
Advocates: E. C. AGRAWALA Vs

10 May 2010
Supreme Court
9 pages
MONIRUDDIN AHMD.@ LALU DEALER Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000272-000272 / 2007
Diary number: 11023 / 2006
Advocates: NARESH KUMAR Vs RADHA RANGASWAMY