Judgements

08 July 2010
Supreme Court
48 pages

M/S DAIICHI SANKYO COMPANY Vs JAYARAM CHIGURUPATI .

Bench: S.H. KAPADIA,AFTAB ALAM,SWATANTER KUMAR, ,
Case number: C.A. No.-007148-007148 / 2009
Diary number: 31791 / 2009
Advocates: SENTHIL JAGADEESAN Vs G. RAMAKRISHNA PRASAD

08 July 2010
Supreme Court
38 pages

THE NEW INDIA ASSURANCE CO. LTD. Vs M/S. PROTECTION MANUFACTURERS PVT.LTD.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-000312-000312 / 2006
Diary number: 26287 / 2005
Advocates: RAMESHWAR PRASAD GOYAL Vs RESPONDENT-IN-PERSON

08 July 2010
Supreme Court
16 pages

PRAVINBHAI KASHIRAMBHAI PATEL Vs STATE OF GUJARAT & ORS

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Special Leave Petition (crl.) 1923 of 2010

07 July 2010
Supreme Court
24 pages

PRADIP BURAGOHAIN Vs PRANATI PHUKAN

Case number: C.A. No.-005561-005561 / 2008
Diary number: 25522 / 2008
Advocates: Vs CORPORATE LAW GROUP

07 July 2010
Supreme Court
21 pages

M/S.RASHTRIYA CHEMICALS & FERTS. LTD. Vs M/S.CHOWGULE BROTHERS .

Case number: C.A. No.-005286-005286 / 2006
Diary number: 14534 / 2006
Advocates: Vs K J JOHN AND CO

07 July 2010
Supreme Court
12 pages

SECR.,BOARD OF SECON.EDU.,ORISSA Vs SANTOSH KUMAR SAHOO

Case number: C.A. No.-004967-004967 / 2010
Diary number: 16449 / 2009

07 July 2010
Supreme Court
25 pages

GOVT OF INDIA TH:SECY Vs RAVI PRAKASH GUPTA

Case number: SLP(C) No.-014889-014889 / 2009
Diary number: 17652 / 2009
Advocates: B. KRISHNA PRASAD Vs RESPONDENT-IN-PERSON

07 July 2010
Supreme Court
24 pages

EAST COAST RAILWAY Vs MAHADEV APPA RAO .

Case number: C.A. No.-004964-004964 / 2010
Diary number: 8541 / 2008
Advocates: ANIL KATIYAR Vs VIJAY KUMAR

07 July 2010
Supreme Court
30 pages

MAHESH CHANDRA BANERJI Vs U.P.AVAS EVAM VIKAS PARISHAD .

Case number: C.A. No.-004970-004970 / 2010
Diary number: 3963 / 2007
Advocates: M. P. SHORAWALA Vs PRAVEEN JAIN

07 July 2010
Supreme Court
20 pages

NORTHERN MINERAL LTD. Vs UNION OF INDIA

Case number: Crl.A. No.-000766-000766 / 2003
Diary number: 20520 / 2002
Advocates: SHOBHA Vs B. V. BALARAM DAS

07 July 2010
Supreme Court
17 pages

M/S.KANCHANGANGA SEA FOODS LTD. Vs COMMNR. OF INCOME TAX

Bench: D.K. JAIN,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-003844-003847 / 2003
Diary number: 19604 / 2002
Advocates: A. SUBBA RAO Vs B. V. BALARAM DAS

07 July 2010
Supreme Court
12 pages

RAS RESORTS & APART HOTELS Vs UNION OF INDIA .

Bench: AFTAB ALAM,SWATANTER KUMAR, , ,
Case number: C.A. No.-004986-004987 / 2010
Diary number: 12283 / 2005
Advocates: NAVEEN R. NATH Vs D. S. MAHRA

07 July 2010
Supreme Court
36 pages

K. NAINA MOHAMED(DEAD) THROUGH LRS. Vs A.M. VASUDEVAN CHETTIAR(D)BY LRS. .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-008365-008365 / 2002
Diary number: 8045 / 2001

07 July 2010
Supreme Court
16 pages

LAND ACQ. OFFICER & ASSTT.COMMNR. Vs SHIVAPPA MALLAPPA JIGALUR .

Bench: AFTAB ALAM,SWATANTER KUMAR, , ,
Case number: C.A. No.-004988-005047 / 2010
Diary number: 20503 / 2004
Advocates: Vs RAJESH MAHALE

07 July 2010
Supreme Court
11 pages

VIJETA GAJRA Vs STATE OF NCT OF DELHI

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: Special Leave Petition (crl.) 6091-6093 of 2009