Judgements

13 August 2010
Supreme Court
22 pages

UNION OF INDIA Vs KAMLA VERMA

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: C.A. No.-006563-006563 / 2010
Diary number: 16583 / 2007
Advocates: D. S. MAHRA Vs S. N. BHAT

13 August 2010
Supreme Court
14 pages

STATE OF M.P. Vs HARISHANKAR BHAGWAN PD. TRIPATHI

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001513-001513 / 2010
Diary number: 26075 / 2008
Advocates: Vs KULDIP SINGH

13 August 2010
Supreme Court
23 pages

PREETI GUPTA Vs STATE OF JHARKHAND

Bench: DALVEER BHANDARI,K.S. RADHAKRISHNAN, , ,
Case number: Crl.A. No.-001512-001512 / 2010
Diary number: 17704 / 2009
Advocates: LAXMI ARVIND Vs EJAZ MAQBOOL

13 August 2010
Supreme Court
1 pages

RAJKUMARI Vs CHAIRMAN, M.P.ELECTRICITY BOARD .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-006566-006566 / 2010
Diary number: 11414 / 2004
Advocates: SUDHIR KULSHRESHTHA Vs

13 August 2010
Supreme Court
17 pages

MADAN MOHAN SINGH Vs RAJNI KANT

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-006466-006466 / 2004
Diary number: 22861 / 2003
Advocates: T. N. SINGH Vs ABHAY KUMAR

13 August 2010
Supreme Court
47 pages

INDIRECT TAX PRACTITIONERS ASSN. Vs R.K.JAIN

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: Contempt Petition (crl.) 9 of 2009

12 August 2010
Supreme Court
32 pages

AMIT KUMAR Vs STATE OF PUNJAB

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000062-000062 / 2006
Diary number: 8575 / 2005
Advocates: JAIL PETITION Vs KULDIP SINGH

12 August 2010
Supreme Court
24 pages

M.A.A.ANNAMALAI Vs STATE OF KARNATAKA

Bench: DALVEER BHANDARI,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001504-001504 / 2010
Diary number: 22173 / 2008
Advocates: BINU TAMTA Vs

12 August 2010
Supreme Court
5 pages

C.I.T.,DELHI Vs M/S.BHARTI CELLULAR LTD.

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN, , ,
Case number: S.L.P.(C)...CC No.-006832-006832 / 2009
Diary number: 9059 / 2009
Advocates: Vs RAJINDER MATHUR

12 August 2010
Supreme Court
9 pages

JABAR SINGH Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001464-001464 / 2003
Diary number: 19273 / 2003
Advocates: KAILASH CHAND Vs

12 August 2010
Supreme Court
16 pages

S.S.CHHEENA Vs VIJAY KUMAR MAHAJAN

Bench: DALVEER BHANDARI,K.S. RADHAKRISHNAN, , ,
Case number: Crl.A. No.-001503-001503 / 2010
Diary number: 24406 / 2009
Advocates: D. MAHESH BABU Vs ABHINAV MUKERJI

12 August 2010
Supreme Court
16 pages

KISHAN SINGH (D) THRU LRS. Vs GURPAL SINGH .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001500-001500 / 2010
Diary number: 15017 / 2009
Advocates: NIRAJ GUPTA Vs RAKESH DAHIYA

12 August 2010
Supreme Court
4 pages

RESERVE BANK OF INDIA Vs GEN.COOP.BANK DEPOSIT.A/C.H.&S.H.A.&ORS.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001486-001486 / 2003
Diary number: 9824 / 2003
Advocates: H. S. PARIHAR Vs HEMANTIKA WAHI

12 August 2010
Supreme Court
4 pages

RAJESH CHARI Vs ZUARI STRUCTURAL WORKS

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000243-000243 / 2005
Diary number: 26835 / 2004
Advocates: RAUF RAHIM Vs

12 August 2010
Supreme Court
2 pages

MAHARAJA SEA FOODS (I) PVT. LTD. Vs M/S. MARINA ACQUATIC EXPORTS .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001029-001029 / 2004
Diary number: 12408 / 2003
Advocates: Vs K. K. MANI