09 August 2010
Supreme Court
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RAMESH NATH Vs MANOHAR KANDPAL(DEAD) THROUGH LRS.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-007915-007915 / 2003
Diary number: 22545 / 2001
Advocates: Vs GHANSHYAM JOSHI


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  IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

IA No. 5  in  

CIVIL APPEAL NO. 7915 OF 2003

    RAMESH NATH                                  APPELLANT  

                VERSUS

    MANOHAR KANDPAL(DEAD) THROUGH LRS.          RESPONDENTS

O R D E R

Delay condoned.

Application is dismissed.

      ........................J        [HARJIT SINGH BEDI]

 ........................J        [C.K. PRASAD]

NEW DELHI AUGUST 09, 2010.