17 August 2010
Supreme Court
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VIJAYAMONI Vs JAYARAJAN

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000276-000276 / 2003
Diary number: 15569 / 2002
Advocates: K. RAJEEV Vs MALINI PODUVAL


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 IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION

CRIMINAL APPEAL NO. 276 OF 2003

 VIJAYAMONI   ..... APPELLANT

VERSUS

JAYARAJAN & ANR.   ..... RESPONDENT

O R D E R

The learned counsel for the appellant states that  

after  the  filing  of  the  appeal  in  the  year  2003,  the  

appellant  has  expired.   This  appeal  is,  accordingly,  

dismissed as having abated.

       ........................J      [HARJIT SINGH BEDI]

    ........................J      [CHANDRAMAULI KR. PRASAD]

NEW DELHI AUGUST 17, 2010.

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