Judgements

30 September 2010
Supreme Court
8 pages

BIMLA DEVI Vs STATE OF H.P. .

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-008428-008428 / 2010
Diary number: 8963 / 2006

30 September 2010
Supreme Court
47 pages

ICICI BANK LIMITED Vs OFFICL.LIQUIR.OF APS STAR INDUS.LD.

Bench: S.H. KAPADIA,SWATANTER KUMAR, , ,
Case number: C.A. No.-008393-008393 / 2010
Diary number: 2392 / 2009
Advocates: Vs P. S. SUDHEER

30 September 2010
Supreme Court
2 pages

STATE OF A.P. Vs VISWANADULA CHETTI BABU

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000131-000131 / 2004
Diary number: 9410 / 2003
Advocates: D. BHARATHI REDDY Vs

30 September 2010
Supreme Court
19 pages

A.P. HOUSING BOARD Vs K. MANOHAR REDDY .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-004212-004223 / 2004
Diary number: 63434 / 2002
Advocates: KAILASH CHAND Vs ANJANI AIYAGARI

30 September 2010
Supreme Court
17 pages

STATE OF ASSAM Vs UNION OF INDIA & ORS.ETC

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-008378-008392 / 2010
Diary number: 3196 / 2008
Advocates: Vs JAI PRAKASH PANDEY

30 September 2010
Supreme Court
47 pages

ICICI BANK LIMITED Vs OFFICL.LIQUIR.OF APS STAR INDUS.LD.

Bench: S.H. KAPADIA,SWATANTER KUMAR, , ,
Case number: C.A. No.-008393-008393 / 2010
Diary number: 2392 / 2009
Advocates: Vs P. S. SUDHEER

30 September 2010
Supreme Court
16 pages

R.D.GARDI MEDICAL COLLEGE & ANR.ETC. Vs STATE OF M.P..

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-008429-008430 / 2010
Diary number: 28446 / 2010

30 September 2010
Supreme Court
2 pages

PATAN KHAJA BABU @ BABU Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001918-001918 / 2010
Diary number: 15058 / 2010
Advocates: UGRA SHANKAR PRASAD Vs D. MAHESH BABU

30 September 2010
Supreme Court
3 pages

CHIEF ENGINEER Vs PUTTARAJU

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-008550-008550 / 2010
Diary number: 969 / 2008

30 September 2010
Supreme Court
2 pages

STATE OF U.P. Vs SHER BAHADUR YADAV

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000663-000663 / 2004
Diary number: 16661 / 2002
Advocates: Vs R. D. UPADHYAY

29 September 2010
Supreme Court
0 pages

UNION OF INDIA Vs NARINDERJIT SINGH SINDHU

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-000080-000080 / 2003
Diary number: 21303 / 2002
Advocates: B. V. BALARAM DAS Vs

29 September 2010
Supreme Court
0 pages

STATE OF H.P. Vs SIRI DUTT(DEAD) BY LRS. .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003751-003752 / 2002
Diary number: 14630 / 1998
Advocates: NARESH K. SHARMA Vs MADHU MOOLCHANDANI

29 September 2010
Supreme Court
4 pages

COMMNR. OF CUSTOMS, MEERUT Vs ASHWANI KUMAR JAIN

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003080-003081 / 2005
Diary number: 19514 / 2004
Advocates: B. KRISHNA PRASAD Vs RAMESHWAR PRASAD GOYAL

29 September 2010
Supreme Court
49 pages

AMARJIT SINGH Vs STATE OF PUNJAB .

Bench: R.V. RAVEENDRAN,R.M. LODHA,T.S. THAKUR, ,
Case number: C.A. No.-008431-008431 / 2010
Diary number: 13447 / 2007
Advocates: Vs RACHANA JOSHI ISSAR

29 September 2010
Supreme Court
12 pages

K. MANORAMA Vs UNION OF INDIA .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-002379-002379 / 2005
Diary number: 11655 / 2003
Advocates: S. R. SETIA Vs SHREEKANT N. TERDAL