Judgements

06 October 2010
Supreme Court
4 pages

RAM CHANDER TALWAR Vs DEVENDER KUMAR TALWAR .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-001684-001684 / 2006
Diary number: 23578 / 2004
Advocates: AJAY KUMAR TALESARA Vs A. S. BHASME

06 October 2010
Supreme Court
11 pages

STATE OF HARYANA Vs KASHMIR SINGH .

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-008690-008701 / 2010
Diary number: 20047 / 2007
Advocates: KAMAL MOHAN GUPTA Vs JAGDEV SINGH MANHAS

06 October 2010
Supreme Court
97 pages

SANTOSH KUMAR SINGH Vs STATE TH. CBI

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000087-000087 / 2007
Diary number: 2360 / 2007
Advocates: ANIRUDDHA P. MAYEE Vs ARVIND KUMAR SHARMA

06 October 2010
Supreme Court
2 pages

VIJAY KUMAR BAJAJ Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000266-000266 / 2004
Diary number: 9749 / 2003
Advocates: RAVI PRAKASH MEHROTRA Vs KULDIP SINGH

06 October 2010
Supreme Court
2 pages

INDIAN INSTITUTE OF SALES TECHNOLOGY Vs R. AYYA NADAR KARTHIK

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000161-000161 / 2004
Diary number: 20166 / 2003
Advocates: NIKHIL NAYYAR Vs K. RAMKUMAR & ASSOCIATES

06 October 2010
Supreme Court
9 pages

MAHESH SUBASHCHANDRA SINDAGI Vs STATE OF GOA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001215-001215 / 2004
Diary number: 21592 / 2004
Advocates: LAWYER S KNIT & CO Vs ARVIND KUMAR SHARMA

06 October 2010
Supreme Court
2 pages

STATE OF RAJASTHAN Vs RAMESHWAR DAYAL

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001268-001268 / 2004
Diary number: 7772 / 2003
Advocates: Vs PRATIBHA JAIN

06 October 2010
Supreme Court
6 pages

BIKRAMADITA SINGH Vs STATE OF BIHAR

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000721-000721 / 2004
Diary number: 25905 / 2003
Advocates: S. CHANDRA SHEKHAR Vs GOPAL SINGH

05 October 2010
Supreme Court
3 pages

VEGETABLE VITAMINE FOOD COMPANY LTD. Vs CHETAN KUMAR DHIRAJLAL GANDHI

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA,ANIL R. DAVE, ,
Case number: C.A. No.-008641-008641 / 2010
Diary number: 30296 / 2007
Advocates: BHARAT SANGAL Vs K. SARADA DEVI

05 October 2010
Supreme Court
32 pages

MAN KAUR(DEAD)BY LRS. Vs HARTAR SINGH SANGHA

Bench: R.V. RAVEENDRAN,AFTAB ALAM, , ,
Case number: C.A. No.-000147-000148 / 2001
Diary number: 5606 / 2000
Advocates: Vs E. C. AGRAWALA

05 October 2010
Supreme Court
20 pages

STATE OF MAHARASHTRA Vs ABU SALEM ABDUL KAYYUM ANSARI .

Bench: P. SATHASIVAM,R.M. LODHA, , ,
Case number: Crl.A. No.-001925-001925 / 2008
Diary number: 33737 / 2008
Advocates: ASHA GOPALAN NAIR Vs RISHI MALHOTRA

05 October 2010
Supreme Court
11 pages

V.RAMAKRISHNA RAO Vs SINGARENI COLLIERIES COMPANY LTD.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007655-007655 / 2004
Diary number: 18329 / 2001
Advocates: Vs P. PARMESWARAN

05 October 2010
Supreme Court
13 pages

S.CHANDRAMOHAN NAIR Vs GEORGE JOSEPH .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-008587-008587 / 2010
Diary number: 37115 / 2009
Advocates: Vs MITTER & MITTER CO.

05 October 2010
Supreme Court
48 pages

KANWAR NATWAR SINGH Vs DIRECTORATE OF ENFORCEMENT

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-008601-008601 / 2010
Diary number: 11201 / 2008
Advocates: Vs B. V. BALARAM DAS

05 October 2010
Supreme Court
20 pages

SHYAM TELELINK LTD. Vs UNION OF INDIA

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-007236-007236 / 2003
Diary number: 13905 / 2003