Showing 10471 - 10485 of 41947 judgements
08 October 2010
Supreme Court
21 pages
DINESH KUMAR GUPTA Vs UNITED INDIA INSURANCE CO. LTD. .

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-008839-008839 / 2010
Diary number: 1456 / 2007
Advocates: Vs YASH PAL DHINGRA

08 October 2010
Supreme Court
4 pages
RAM RATAN Vs STATE OF RAJASTHAN

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-001965-001965 / 2010
Diary number: 4215 / 2010
Advocates: JAIL PETITION Vs IRSHAD AHMAD

08 October 2010
Supreme Court
2 pages
JOSE @ JOSEPH CHACKO Vs V.M.JOSEPH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001976-001977 / 2010
Diary number: 23600 / 2010
Advocates: JOHN MATHEW Vs S. C. PATEL

08 October 2010
Supreme Court
2 pages
PANKAJ KUMAR MALLICK Vs STATE OF WEST BENGAL

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001978-001978 / 2010
Diary number: 37667 / 2009
Advocates: RAUF RAHIM Vs

08 October 2010
Supreme Court
8 pages
STATE OF KARNATAKA Vs MUNIKADIRAPPA .

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-007664-007675 / 2004
Diary number: 6572 / 2002
Advocates: Vs RAJESH MAHALE

08 October 2010
Supreme Court
3 pages
BANGARAYYA Vs STATE OF KARNATAKA .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-001964-001964 / 2010
Diary number: 11715 / 2010
Advocates: Vs E. R. SUMATHY

08 October 2010
Supreme Court
16 pages
MALIK MAZAHAR SULTAN ETC. Vs PUB.SERVICE COMMISSION,UTTARAKHAND

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-008861-008861 / 2010
Diary number: 13590 / 2008
Advocates: Vs ANUVRAT SHARMA

08 October 2010
Supreme Court
21 pages
DINESH KUMAR GUPTA Vs UNITED INDIA INSURANCE CO. LTD. .

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-008839-008839 / 2010
Diary number: 1456 / 2007
Advocates: Vs YASH PAL DHINGRA

08 October 2010
Supreme Court
2 pages
MAHAMUDUL HASSAN Vs UNION OF INDIA & ORS.

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: Writ Petition (crl.) 109 of 2010

07 October 2010
Supreme Court
9 pages
RAM KRISHNA SINGH Vs THAKURJI SHIVJI

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-001709-001709 / 2006
Diary number: 19896 / 2004
Advocates: P. NARASIMHAN Vs FOX MANDAL & CO.

07 October 2010
Supreme Court
8 pages
LAXMAN RAM MANE Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: Crl.A. No.-000019-000019 / 2005
Diary number: 26495 / 2004
Advocates: NARESH KUMAR Vs ASHA GOPALAN NAIR

07 October 2010
Supreme Court
23 pages
CHANMUNIYA Vs VIRENDRA KUMAR SINGH KUSHWAHA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-008866-008866 / 2010
Diary number: 9972 / 2009
Advocates: Vs MONA K. RAJVANSHI

07 October 2010
Supreme Court
14 pages
STATE OF UTTARANCHAL Vs SANDEEP KUMAR SINGH .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-004494-004494 / 2006
Diary number: 18379 / 2006
Advocates: JATINDER KUMAR BHATIA Vs KRISHAN SINGH CHAUHAN

07 October 2010
Supreme Court
3 pages
STATE OF U.P. Vs SUMAN

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000409-000409 / 2005
Diary number: 15508 / 2004
Advocates: KAMLENDRA MISHRA Vs K. SARADA DEVI

07 October 2010
Supreme Court
3 pages
SAMJUBEN GORDHANBHAI KOLI Vs STATE OF GUJARAT

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: Crl.A. No.-000689-000689 / 2005
Diary number: 4300 / 2004
Advocates: KAILASH CHAND Vs HEMANTIKA WAHI