Judgements

Showing 10441 - 10455 of 41947 judgements
20 October 2010
Supreme Court
23 pages
RAMESHBHAI MOHANBHAI KOLI Vs STATE OF GUJARAT

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: Crl.A. No.-001146-001146 / 2008
Diary number: 16546 / 2008
Advocates: Vs HEMANTIKA WAHI

19 October 2010
Supreme Court
8 pages
SACHIDANAND THAKUR Vs UNION OF INDIA .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000970-000970 / 2007
Diary number: 6235 / 2006
Advocates: DEBASIS MISRA Vs D. S. MAHRA

19 October 2010
Supreme Court
17 pages
CHHEDI LAL Vs STATE OF U.P. .

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-008166-008166 / 2003
Diary number: 25576 / 2002
Advocates: AJIT SINGH PUNDIR Vs KAMLENDRA MISHRA

19 October 2010
Supreme Court
13 pages
VITHAL LAXMAN CHALAWADI & ETC. Vs STATE OF KARNATAKA REP. BY P. PROSECUTOR

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: Crl.A. No.-000069-000070 / 2008
Diary number: 2812 / 2007
Advocates: T. V. RATNAM Vs

19 October 2010
Supreme Court
29 pages
MUNICIPAL COMMITTEE, HOSHIARPUR Vs PUNJAB STATE ELECTRICITY BOARD .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-009651-009651 / 2003
Diary number: 18233 / 2001
Advocates: K. K. MOHAN Vs KAILASH CHAND

19 October 2010
Supreme Court
9 pages
JABALPUR DEVELOPMENT AUTHORITY Vs V.V. SHRIVASTAVA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-003380-003380 / 2003
Diary number: 19685 / 2001
Advocates: RAJESH Vs

19 October 2010
Supreme Court
16 pages
WEST BENGAL STATEWAREHOUSING CORPN. Vs M/S. INDRAPURI STUDIO PVT. LTD.

Bench: G.S. SINGHVI,B.S. CHAUHAN, , ,
Case number: C.A. No.-003865-003865 / 2006
Diary number: 13082 / 2005
Advocates: KUMUD LATA DAS Vs CHANCHAL KUMAR GANGULI

19 October 2010
Supreme Court
19 pages
VAN VIBHAG K.G.N.SAHKARI ANSTH.MARYADIT Vs RAMESH CHANDER .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-008982-008982 / 2010
Diary number: 33215 / 2007
Advocates: Vs SHIVAJI M. JADHAV

19 October 2010
Supreme Court
28 pages
CHALLA JAYA BHASKAR Vs THUNGATHURTHI SURENDER .

Bench: ALTAMAS KABIR,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005579-005586 / 2001
Diary number: 9614 / 2001
Advocates: BINA MADHAVAN Vs Y. RAJA GOPALA RAO

19 October 2010
Supreme Court
9 pages
STATE OF ORISSA Vs SANGRAM KESHARI MISRA

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-008509-008510 / 2003
Diary number: 18552 / 2003
Advocates: RADHA SHYAM JENA Vs

18 October 2010
Supreme Court
22 pages
RAJ KUMAR Vs AJAY KUMAR

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-008981-008981 / 2010
Diary number: 13111 / 2007
Advocates: MANJEET CHAWLA Vs ANURAG PANDEY

18 October 2010
Supreme Court
20 pages
SANT LAL GUPTA Vs MODERN COOP. G.H. SOCIETY LTD. .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-009439-009439 / 2003
Diary number: 23493 / 2002
Advocates: Vs M. C. DHINGRA

18 October 2010
Supreme Court
9 pages
BALKRISHNA S.DALWALE (DEAD) BY LRS. Vs VITHABAI C. RATHOD(DEAD)BY LRS. .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-003372-003372 / 2003
Diary number: 20695 / 2001
Advocates: VISHWAJIT SINGH Vs A. S. BHASME

08 October 2010
Supreme Court
28 pages
RADHA MUDALIYAR Vs SPL. TAHSILDAR(LAND ACQ.), T.N.H.BOARD

Bench: MUKUNDAKAM SHARMA,SWATANTER KUMAR, , ,
Case number: C.A. No.-005616-005616 / 2004
Diary number: 16134 / 2001
Advocates: A. T. M. SAMPATH Vs R. NEDUMARAN

08 October 2010
Supreme Court
20 pages
M/S DOZCO INDIA P.LTD. Vs M/S DOOSAN INFRACORE CO.LTD.

Bench: V.S. SIRPURKAR, , , ,
Case number: ARBIT.CASE(C) No.-000005-000005 / 2008
Diary number: 36557 / 2007
Advocates: Vs SRIKALA GURUKRISHNA KUMAR