Showing 10456 - 10470 of 41947 judgements
08 October 2010
Supreme Court
6 pages
OIL & NATURAL GAS CORP. Vs M/S WIG BROTHERS BUILDERS & ENGINNR.P.LD

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-008817-008817 / 2010
Diary number: 8553 / 2009
Advocates: V. N. RAGHUPATHY Vs M. A. CHINNASAMY

08 October 2010
Supreme Court
12 pages
MANOJ MAHAVIR PRASAD KHAITAN Vs RAM GOPAL PODDAR

Bench: V.S. SIRPURKAR,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001973-001973 / 2010
Diary number: 4622 / 2008
Advocates: V. P. APPAN Vs SHOBHA

08 October 2010
Supreme Court
33 pages
GAINDA RAM Vs M.C.D. .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: W.P.(C) No.-001699-001699 / 1987
Diary number: 61421 / 1987
Advocates: K. N. RAI Vs INDRA SAWHNEY

08 October 2010
Supreme Court
17 pages
GURBUX SINGH Vs HARMINDER KAUR

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-005010-005010 / 2007
Diary number: 24933 / 2007
Advocates: VINAY KUMAR GARG Vs

08 October 2010
Supreme Court
75 pages
OMPRAKASH VERMA Vs STATE OF A.P. .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-000998-000998 / 2007
Diary number: 4215 / 2007
Advocates: LAWYER S KNIT & CO Vs GUNTUR PRABHAKAR

08 October 2010
Supreme Court
16 pages
D.R. RATHNA MURTHY Vs RAMAPPA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-006396-006396 / 2002
Diary number: 17093 / 2002
Advocates: NAVEEN R. NATH Vs VAIJAYANTHI GIRISH

08 October 2010
Supreme Court
22 pages
HAR NARAIN (D) BY LRS. Vs MAM CHAND (D) BY LRS. .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-000995-000996 / 2003
Diary number: 24494 / 2002
Advocates: Vs ANIS AHMED KHAN

08 October 2010
Supreme Court
16 pages
MALIK MAZAHAR SULTAN ETC. Vs PUB.SERVICE COMMISSION,UTTARAKHAND

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-008861-008861 / 2010
Diary number: 13590 / 2008
Advocates: Vs ANUVRAT SHARMA

08 October 2010
Supreme Court
29 pages
KAMMANA SAMBAMURTHY (D) BY LRS. Vs KALIPATNAPU ATCHUTAMMA .

Bench: P. SATHASIVAM,R.M. LODHA, , ,
Case number: C.A. No.-006088-006088 / 2003
Diary number: 12705 / 2003
Advocates: SUDHA GUPTA Vs A. T. M. SAMPATH

08 October 2010
Supreme Court
17 pages
PITAMBAR SINGH Vs STATE OF BIHAR .

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-008865-008865 / 2010
Diary number: 10506 / 2007
Advocates: Vs GOPAL SINGH

08 October 2010
Supreme Court
13 pages
SRI RAMAKRISHNA MUTT REP.BY MANAGER. Vs M.MAHESWARAN .

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-008864-008864 / 2010
Diary number: 7892 / 2007
Advocates: Vs V. G. PRAGASAM

08 October 2010
Supreme Court
19 pages
ALL SIKKIM YOUTH ASSON. Vs H.R. SUBBA .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-001834-001834 / 2002
Diary number: 1298 / 2002
Advocates: PRABHA SWAMI Vs ANNAM D. N. RAO

08 October 2010
Supreme Court
17 pages
M/S.SURAJ MAL RAM NIWAS OIL MILLS (P)LTD Vs UNITED INDIA INSURANCE CO. LTD.

Bench: D.K. JAIN,T.S. THAKUR, , ,
Case number: C.A. No.-001375-001375 / 2003
Diary number: 21439 / 2002
Advocates: CHANCHAL KUMAR GANGULI Vs KAILASH CHAND

08 October 2010
Supreme Court
21 pages
MAHARASHTRA STATE ELECT.DISTRN.CO.L.&ANR Vs DATAR SWITCHGEAR LTD..

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: Crl.A. No.-001979-001979 / 2010
Diary number: 34680 / 2007
Advocates: Vs JATIN ZAVERI

08 October 2010
Supreme Court
19 pages
ASOKE BASAK Vs STATE OF MAHARASHTRA .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: Crl.A. No.-001980-001980 / 2010
Diary number: 34685 / 2007
Advocates: Vs JATIN ZAVERI