Showing 10501 - 10515 of 41947 judgements
05 October 2010
Supreme Court
12 pages
BHARTI CELLULAR LTD. Vs UNION OF INDIA .

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-007026-007026 / 2003
Diary number: 17220 / 2003
Advocates: BINA GUPTA Vs SHREEKANT N. TERDAL

05 October 2010
Supreme Court
7 pages
NARAYANA Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000307-000307 / 2003
Diary number: 1884 / 2003
Advocates: S. N. BHAT Vs

05 October 2010
Supreme Court
2 pages
M/S CHEMPLAST SANMAR LIMITED Vs C.ARIVU

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: CONMT.PET.(C) No.-000340-000340 / 2009
Diary number: 27245 / 2009
Advocates: Vs MITHILESH KUMAR SINGH

05 October 2010
Supreme Court
6 pages
AHTESHAM ALI Vs STATE OF BIHAR (NOW JHARKHAND)

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000252-000252 / 2004
Diary number: 18083 / 2003
Advocates: G. RAMAKRISHNA PRASAD Vs GOPAL PRASAD

05 October 2010
Supreme Court
21 pages
THANU RAM Vs STATE OF M.P.

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: Special Leave Petition (crl.) 5885 of 2009

05 October 2010
Supreme Court
3 pages
TAZA SARBAAZ Vs STATE OF JAMMU & KASHMIR

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Writ Petition (crl.) 206 of 2006

04 October 2010
Supreme Court
25 pages
MOHANLAL NANABHAI CHOKSI (D) BY LRS. Vs STATE OF GUJARAT .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-007268-007268 / 2004
Diary number: 5697 / 2002
Advocates: LAWYER S KNIT & CO Vs HEMANTIKA WAHI

04 October 2010
Supreme Court
30 pages
M/S INDIAN RLYS CAT.& TOURSM.COR.LD.&ANR Vs M/S DOSHION VEOLIA WATER SOLU.P.LD.&ORS

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: C.A. No.-008545-008546 / 2010
Diary number: 14916 / 2010
Advocates: Vs ABHIJIT SENGUPTA

04 October 2010
Supreme Court
2 pages
DIVISIONAL CONTROLLER, K.S.R.T.C. Vs K. GIRIDHARA GOWDA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-008551-008551 / 2010
Diary number: 19056 / 2009
Advocates: S. N. BHAT Vs RANBIR SINGH YADAV

01 October 2010
Supreme Court
1 pages
MOHD.ASHFAQ AHMED Vs NISHAT SIDDIQUI .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001923-001923 / 2010
Diary number: 20900 / 2008
Advocates: Vs ANNAM D. N. RAO

01 October 2010
Supreme Court
2 pages
CENTRAL IRON WORKS Vs ANANDA MARUTI MALGAONKAR .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-008580-008580 / 2010
Diary number: 21427 / 2007
Advocates: Vs SUDHANSHU S. CHOUDHARI

01 October 2010
Supreme Court
18 pages
PUNJAB & SIND BANK Vs M/S ALLIED BEVERAGES COMPANY P.L..

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-008443-008443 / 2010
Diary number: 34475 / 2007
Advocates: Vs SATISH AGGARWAL

01 October 2010
Supreme Court
5 pages
M/S. KOTHARI INDUSTRIAL CORP. LTD. Vs TAMILNADU ELECTRICITY BOARD

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-009748-009748 / 2003
Diary number: 5111 / 2002
Advocates: PAREKH & CO. Vs R. NEDUMARAN

01 October 2010
Supreme Court
2 pages
JHAVERILAL MISHRIMAL GOYAL @ JAIN Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: SLP(Crl) No.-004924-004924 / 2010
Diary number: 13144 / 2010
Advocates: Vs SARAD KUMAR SINGHANIA

30 September 2010
Supreme Court
14 pages
IYASAMY Vs SPL. TAHSILDAR, LAND ACQUISITION

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-001760-001761 / 2004
Diary number: 17207 / 2001
Advocates: R. CHANDRACHUD Vs S. THANANJAYAN