27 February 1953
Supreme Court 13 pages NAMDEO LOKMAN LODHI Vs NARMADABAI AND OTHERS
Case number: Appeal (civil) 154 of 1952 |
27 February 1953
Supreme Court 7 pages SARASWATHI AMMAL Vs JAGADAMBAL AND ANOTHER.
Case number: Appeal (civil) 105 of 1952 |
26 February 1953
Supreme Court 6 pages BUDDU SATYANARAYANA AND OTHERS Vs KONDURU VENKATAPAYYA AND OTHERS.
Case number: Appeal (civil) 121 of 1951 |
23 February 1953
Supreme Court 9 pages HOOSEIN KASAM DADA (INDIA) LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS.
Case number: Appeal (civil) 182 of 1952 |
20 February 1953
Supreme Court 10 pages RAM PRASAD NARAYAN SAHI AND ANOTHER Vs THE STATE OF BIHAR AND OTHERS
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
16 February 1953
Supreme Court 9 pages MAGGA AND ANOTHER Vs THE STATE OF RAJASTHAN
Case number: Appeal (crl.) 103 of 1952 |
05 February 1953
Supreme Court 6 pages RIZWAN-UL-HASAN AND ANOTHER Vs THE STATE OF UTTAR PRADESH.
Case number: Appeal (crl.) 79 of 1952 |
03 February 1953
Supreme Court 7 pages GAYA ELECTRIC SUPPLY CO., LTD. Vs THE-STATE OF BIHAR.
Case number: Appeal (civil) 175 of 1951 |
30 January 1953
Supreme Court 15 pages KESHAV MILLS LTD. Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 151 of 1951 |
29 January 1953
Supreme Court 8 pages NALINAKHYA BYSACK Vs SHYAM SUNDER HALDAR AND OTHERS.
Case number: Appeal (civil) 96 of 1952 |
28 January 1953
Supreme Court 7 pages BEJOY GOPAL MUKHERJI Vs PRATUL CHANDRA GHOSE.
Case number: Appeal (civil) 93 of 1952 |
23 January 1953
Supreme Court 8 pages K. M. S. LAKSHMANIER AND SONS Vs COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,AIYAR, N. CHANDRASEKHARA,BOSE, VIVIAN,HASAN, GHULAM |
23 January 1953
Supreme Court 11 pages THAKURAIN RAJ RANI AND OTHERS Vs THAKUR DWARKA NATH SINGH AND OTHERS,
Case number: Appeal (civil) 153 of 1951 |
21 January 1953
Supreme Court 9 pages LAL BHAGWANT SINGH Vs RAI SAHIB LALA SRI KISHEN DAS
Case number: Appeal (civil) 101-103 of 1951 |
19 January 1953
Supreme Court 34 pages SYED QASIM RAZVI Vs THE STATE OF HYDERABAD AND OTHERS(and other cases)
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,AIYAR, N. CHANDRASEKHARA,BOSE, VIVIAN,HASAN, GHULAM |