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30 November 1960
Supreme Court 5 pages DELHI STOCK EXCHANGE ASSOCIATION LTD. Vs COMMISSIONER OF INCOME TAX, DELHI
Case number: Appeal (civil) 187 of 1960 |
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30 November 1960
Supreme Court 6 pages MAHARAJA CHINTAMANI SARAN NATH SAH DEO Vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
Case number: Appeal (civil) 424 of 1957 |
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30 November 1960
Supreme Court 8 pages MESSRS BASANT LAL BANARSI LAL Vs BANSI LAL DAGDULAL
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R. |
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30 November 1960
Supreme Court 10 pages THE STATE OF MADHYA PRADESH Vs THE GWALIOR SUGAR CO., LTD.,AND OTHERS(AND CONNECTED APPEA
Bench: B.P. SINHA, CJ,S.K. DAS,A.K. SARKAR,N. RAJAGOPALA AYYANGAR,J.R. MUDHOLKAR |
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29 November 1960
Supreme Court 5 pages ALL INDIA REPORTER LTD., NAGPUR Vs RAMACHANDRA DHONDO DATAR
Case number: Appeal (civil) 327 of 1959 |
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29 November 1960
Supreme Court 6 pages C. A. ABRAHAM, UPPOOTTIL, KOTTAYAM Vs THE INCOME-TAX OFFICER, KOTTAYAM AND ANOTHER
Case number: Appeal (civil) 517 of 1958 |
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29 November 1960
Supreme Court 4 pages THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA. Vs MAHARAJA PRATAPSINGH BAHADUR OF GIDHAUR.
Case number: Appeal (civil) 650 of 1957 |
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29 November 1960
Supreme Court 12 pages MAHESH ANANTRAI PATTANI AND ANOTHER Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, AHMEDABAD
Case number: Appeal (civil) 232 of 1960 |
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29 November 1960
Supreme Court 4 pages K. R. C. S. BALAKRISHNA CHETTY & SONS & CO. Vs THE STATE OF MADRAS
Case number: Appeal (civil) 490 of 1958 |
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28 November 1960
Supreme Court 6 pages THE COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs ROYAL CALCUTTA TURF CLUB
Case number: Appeal (civil) 419 of 1958 |
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25 November 1960
Supreme Court 33 pages THE STATE OF UTTAR PRADESH AND OTHERS Vs BABU RAM UPADHYA
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R. |
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25 November 1960
Supreme Court 5 pages THE STATE OF UTTAR PRADESH & OTHERS Vs AJODHYA PRASAD
Case number: Appeal (civil) 270 of 1959 |
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24 November 1960
Supreme Court 6 pages M/S. MADAN MOHAN DAMMA MAL LTD. AND ANR. Vs THE STATE OF WEST BENGAL AND ANR.
Case number: Appeal (crl.) 118 of 1959 |
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24 November 1960
Supreme Court 9 pages M/S. HAJI AZIZ AND ABDUL SHAKOOR BROS. Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II
Case number: Appeal (civil) 110 of 1957 |
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24 November 1960
Supreme Court 6 pages THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I Vs M/S. JAGANNATH KISSONLAL, BOMBAY
Case number: Appeal (civil) 358 of 1958 |