Showing 40651 - 40665 of 41947 judgements
30 November 1960
Supreme Court
5 pages
DELHI STOCK EXCHANGE ASSOCIATION LTD. Vs COMMISSIONER OF INCOME TAX, DELHI

Case number: Appeal (civil) 187 of 1960

30 November 1960
Supreme Court
6 pages
MAHARAJA CHINTAMANI SARAN NATH SAH DEO Vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA

Case number: Appeal (civil) 424 of 1957

30 November 1960
Supreme Court
8 pages
MESSRS BASANT LAL BANARSI LAL Vs BANSI LAL DAGDULAL

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 264 of 1956

30 November 1960
Supreme Court
10 pages
THE STATE OF MADHYA PRADESH Vs THE GWALIOR SUGAR CO., LTD.,AND OTHERS(AND CONNECTED APPEA

Bench: B.P. SINHA, CJ,S.K. DAS,A.K. SARKAR,N. RAJAGOPALA AYYANGAR,J.R. MUDHOLKAR
Case number: Appeal (civil) 98-99 of 1957

29 November 1960
Supreme Court
5 pages
ALL INDIA REPORTER LTD., NAGPUR Vs RAMACHANDRA DHONDO DATAR

Case number: Appeal (civil) 327 of 1959

29 November 1960
Supreme Court
6 pages
C. A. ABRAHAM, UPPOOTTIL, KOTTAYAM Vs THE INCOME-TAX OFFICER, KOTTAYAM AND ANOTHER

Case number: Appeal (civil) 517 of 1958

29 November 1960
Supreme Court
4 pages
THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA. Vs MAHARAJA PRATAPSINGH BAHADUR OF GIDHAUR.

Case number: Appeal (civil) 650 of 1957

29 November 1960
Supreme Court
12 pages
MAHESH ANANTRAI PATTANI AND ANOTHER Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, AHMEDABAD

Case number: Appeal (civil) 232 of 1960

29 November 1960
Supreme Court
4 pages
K. R. C. S. BALAKRISHNA CHETTY & SONS & CO. Vs THE STATE OF MADRAS

Case number: Appeal (civil) 490 of 1958

28 November 1960
Supreme Court
6 pages
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs ROYAL CALCUTTA TURF CLUB

Case number: Appeal (civil) 419 of 1958

25 November 1960
Supreme Court
33 pages
THE STATE OF UTTAR PRADESH AND OTHERS Vs BABU RAM UPADHYA

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 119 of 1959

25 November 1960
Supreme Court
5 pages
THE STATE OF UTTAR PRADESH & OTHERS Vs AJODHYA PRASAD

Case number: Appeal (civil) 270 of 1959

24 November 1960
Supreme Court
6 pages
M/S. MADAN MOHAN DAMMA MAL LTD. AND ANR. Vs THE STATE OF WEST BENGAL AND ANR.

Case number: Appeal (crl.) 118 of 1959

24 November 1960
Supreme Court
9 pages
M/S. HAJI AZIZ AND ABDUL SHAKOOR BROS. Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II

Case number: Appeal (civil) 110 of 1957

24 November 1960
Supreme Court
6 pages
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I Vs M/S. JAGANNATH KISSONLAL, BOMBAY

Case number: Appeal (civil) 358 of 1958