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07 December 1960
Supreme Court 5 pages SURAJPAL SINGH Vs THE STATE OF UTTAR PRADESH
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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07 December 1960
Supreme Court 6 pages SHRI MANNA LAL AND ANOTHER Vs COLLECTOR OF JHALAWAR AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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06 December 1960
Supreme Court 5 pages HOSHIARPUR ELECTRIC SUPPLY CO. Vs COMMISSIONER OF INCOME TAX, SIMLA
Case number: Appeal (civil) 328 of 1960 |
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06 December 1960
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, BOMBAY Vs M/S. ABDULLABHAI ABDULKADAR
Case number: Appeal (civil) 312 of 1959 |
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06 December 1960
Supreme Court 12 pages GAZULA DASARATHA RAMA RAO Vs THE STATE OF ANDHRA PRADESH & OTHERS
Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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05 December 1960
Supreme Court 11 pages RAMESHWAR DAYAL Vs THE STATE OF PUNJAB AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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05 December 1960
Supreme Court 29 pages LT. COL. KHAJOOR SINGH Vs THE UNION OF INDIA & ANOTHER.
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. & GUPTA, K.C. DAS & SHAH, J.C. |
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05 December 1960
Supreme Court 9 pages JAGAT DHISH BHARGAVA Vs JAWAHAR LAL BHARGAVA & OTHERS
Case number: Appeal (civil) 222 of 1960 |
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05 December 1960
Supreme Court 5 pages ESTHURI ASWATHIAH Vs THE INCOME-TAX OFFICER, MYSORE STATE
Case number: Appeal (civil) 200 of 1960 |
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05 December 1960
Supreme Court 5 pages M/s. RAMNARAIN SONS (Pr.) LTD. Vs COMMISSIONER OF INCOME TAX, BOMBAY
Case number: Appeal (civil) 698 of 1957 |
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05 December 1960
Supreme Court 10 pages SHRIRAM & OTHERS Vs THE STATE OF BOMBAY
Case number: Appeal (crl.) 57 of 1960 |
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01 December 1960
Supreme Court 6 pages THE COMMISSIONER OF INCOME-TAX, BOMBAY Vs M/S. DWARKADAS KHETAN & CO.
Case number: Appeal (civil) 328 of 1959 |
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30 November 1960
Supreme Court 5 pages THE STATE OF MADHYA PRADESH Vs THE GWALIOR SUGAR CO., LTD., AND OTHERS(AND CONNECTED APPE
Case number: Appeal (civil) 98-99 of 1957 |
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30 November 1960
Supreme Court 7 pages JESTAMANI GULABRAI DHOLKIA AND OTHERS Vs THE SCINDIA STEAM NAVIGATION COMPANY, BOMBAY AND OTHERS
Case number: Appeal (civil) 395 of 1959 |
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30 November 1960
Supreme Court 5 pages M/S. S. C. CAMBATTA & CO. PRIVATE LTD., BOMBAY Vs THE COMMISSIONER OF EXCESS PROFITS TAX BOMBAY
Case number: Appeal (civil) 776 of 1957 |