Showing 40636 - 40650 of 41947 judgements
07 December 1960
Supreme Court
5 pages
SURAJPAL SINGH Vs THE STATE OF UTTAR PRADESH

Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (crl.) 169 of 1959

07 December 1960
Supreme Court
6 pages
SHRI MANNA LAL AND ANOTHER Vs COLLECTOR OF JHALAWAR AND OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 88 of 1957

06 December 1960
Supreme Court
5 pages
HOSHIARPUR ELECTRIC SUPPLY CO. Vs COMMISSIONER OF INCOME TAX, SIMLA

Case number: Appeal (civil) 328 of 1960

06 December 1960
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX, BOMBAY Vs M/S. ABDULLABHAI ABDULKADAR

Case number: Appeal (civil) 312 of 1959

06 December 1960
Supreme Court
12 pages
GAZULA DASARATHA RAMA RAO Vs THE STATE OF ANDHRA PRADESH & OTHERS

Bench: DAS, S.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 133 of 1959

05 December 1960
Supreme Court
11 pages
RAMESHWAR DAYAL Vs THE STATE OF PUNJAB AND OTHERS

Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 438 of 1960

05 December 1960
Supreme Court
29 pages
LT. COL. KHAJOOR SINGH Vs THE UNION OF INDIA & ANOTHER.

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. & GUPTA, K.C. DAS & SHAH, J.C.
Case number: Appeal (civil) 37 of 1955

05 December 1960
Supreme Court
9 pages
JAGAT DHISH BHARGAVA Vs JAWAHAR LAL BHARGAVA & OTHERS

Case number: Appeal (civil) 222 of 1960

05 December 1960
Supreme Court
5 pages
ESTHURI ASWATHIAH Vs THE INCOME-TAX OFFICER, MYSORE STATE

Case number: Appeal (civil) 200 of 1960

05 December 1960
Supreme Court
5 pages
M/s. RAMNARAIN SONS (Pr.) LTD. Vs COMMISSIONER OF INCOME TAX, BOMBAY

Case number: Appeal (civil) 698 of 1957

05 December 1960
Supreme Court
10 pages
SHRIRAM & OTHERS Vs THE STATE OF BOMBAY

Case number: Appeal (crl.) 57 of 1960

01 December 1960
Supreme Court
6 pages
THE COMMISSIONER OF INCOME-TAX, BOMBAY Vs M/S. DWARKADAS KHETAN & CO.

Case number: Appeal (civil) 328 of 1959

30 November 1960
Supreme Court
5 pages
THE STATE OF MADHYA PRADESH Vs THE GWALIOR SUGAR CO., LTD., AND OTHERS(AND CONNECTED APPE

Case number: Appeal (civil) 98-99 of 1957

30 November 1960
Supreme Court
7 pages
JESTAMANI GULABRAI DHOLKIA AND OTHERS Vs THE SCINDIA STEAM NAVIGATION COMPANY, BOMBAY AND OTHERS

Case number: Appeal (civil) 395 of 1959

30 November 1960
Supreme Court
5 pages
M/S. S. C. CAMBATTA & CO. PRIVATE LTD., BOMBAY Vs THE COMMISSIONER OF EXCESS PROFITS TAX BOMBAY

Case number: Appeal (civil) 776 of 1957