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12 December 1960
Supreme Court 4 pages STATE OF KERALA AND OTHERS. Vs C. M. FRANCIS & CO.
Case number: Appeal (civil) 279 of 1959 |
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12 December 1960
Supreme Court 5 pages SETH JAMNADAS DAGA AND OTHERS Vs COMMISSIONER OF INCOME-TAX, SOUTH BOMBAY
Case number: Appeal (civil) 516 of 1959 |
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09 December 1960
Supreme Court 5 pages VOLTAS LIMITED Vs ITS WORKMEN
Case number: Appeal (civil) 153 of 1960 |
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09 December 1960
Supreme Court 5 pages SHRI BIRDHICHAND SHARMA Vs FIRST CIVIL JUDGE NAGPUR AND OTHERS.
Case number: Appeal (civil) 370 of 1959 |
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09 December 1960
Supreme Court 17 pages KISHAN CHAND ARORA Vs COMMISSIONER OF POLICE, CALCUTTA
Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N. |
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09 December 1960
Supreme Court 11 pages SANWAT SINGH & OTHERS Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 119 of 1958 |
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09 December 1960
Supreme Court 9 pages THE STATE OF BOMBAY Vs S. L. APTE & ANOTHER
Case number: Appeal (crl.) 63 of 1957 |
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09 December 1960
Supreme Court 20 pages KUNNATHAT THATHUNNI MOOPIL NAIR Vs THE STATE OF KERALA AND ANOTHER(with connected petitions)
Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,SUBBARAO, K.,SHAH, J.C. |
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08 December 1960
Supreme Court 12 pages THE COMMISSIONER OF EXCESSPROFITS TAX, MADRAS Vs N. M. RAYALOO IYER & SONS.
Case number: Appeal (civil) 494 of 1958 |
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08 December 1960
Supreme Court 10 pages THE STATE OF ANDHRA Vs GADDAM VENKATAPPAYYA
Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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08 December 1960
Supreme Court 6 pages PROVAT KUMAR MITTER Vs COMMISSIONER OF INCOME TAX,WEST BENGAL
Case number: Appeal (civil) 366 of 1959 |
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07 December 1960
Supreme Court 24 pages THE NEW MANECK CHOWK SPINNING AND WEAVING CO., LTD. Vs THE TEXTILE LABOUR ASSOCIATION,AHMEDABAD
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R. |
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07 December 1960
Supreme Court 5 pages WORKMEN OF THE HERCULES INSURANCE CO., LTD. Vs HERCULES INSURANCE CO., LTD., CALCUTTA
Case number: Appeal (civil) 531 of 1959 |
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07 December 1960
Supreme Court 4 pages SHREE CHANGDEO SUGAR MILLS, LTD. Vs THE COMMISSIONER OF INCOME TAX, BOMBAY
Case number: Appeal (civil) 380 of 1957 |
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07 December 1960
Supreme Court 9 pages RAGHUVANSHI MILLS, LTD. Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 30 of 1957 |