Showing 40621 - 40635 of 41947 judgements
12 December 1960
Supreme Court
4 pages
STATE OF KERALA AND OTHERS. Vs C. M. FRANCIS & CO.

Case number: Appeal (civil) 279 of 1959

12 December 1960
Supreme Court
5 pages
SETH JAMNADAS DAGA AND OTHERS Vs COMMISSIONER OF INCOME-TAX, SOUTH BOMBAY

Case number: Appeal (civil) 516 of 1959

09 December 1960
Supreme Court
5 pages
VOLTAS LIMITED Vs ITS WORKMEN

Case number: Appeal (civil) 153 of 1960

09 December 1960
Supreme Court
5 pages
SHRI BIRDHICHAND SHARMA Vs FIRST CIVIL JUDGE NAGPUR AND OTHERS.

Case number: Appeal (civil) 370 of 1959

09 December 1960
Supreme Court
17 pages
KISHAN CHAND ARORA Vs COMMISSIONER OF POLICE, CALCUTTA

Bench: SINHA, BHUVNESHWAR P.(CJ),KAPUR, J.L.,GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.
Case number: Writ Petition (Civil) 22 of 1960

09 December 1960
Supreme Court
11 pages
SANWAT SINGH & OTHERS Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 119 of 1958

09 December 1960
Supreme Court
9 pages
THE STATE OF BOMBAY Vs S. L. APTE & ANOTHER

Case number: Appeal (crl.) 63 of 1957

09 December 1960
Supreme Court
20 pages
KUNNATHAT THATHUNNI MOOPIL NAIR Vs THE STATE OF KERALA AND ANOTHER(with connected petitions)

Bench: SINHA, BHUVNESHWAR P.(CJ),IMAM, SYED JAFFER,SARKAR, A.K.,SUBBARAO, K.,SHAH, J.C.
Case number: Writ Petition (Civil) 13 of 1958

08 December 1960
Supreme Court
12 pages
THE COMMISSIONER OF EXCESSPROFITS TAX, MADRAS Vs N. M. RAYALOO IYER & SONS.

Case number: Appeal (civil) 494 of 1958

08 December 1960
Supreme Court
10 pages
THE STATE OF ANDHRA Vs GADDAM VENKATAPPAYYA

Bench: SINHA, BHUVNESHWAR P.(CJ),DAS, S.K.,SARKAR, A.K.,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Appeal (civil) 506 of 1957

08 December 1960
Supreme Court
6 pages
PROVAT KUMAR MITTER Vs COMMISSIONER OF INCOME TAX,WEST BENGAL

Case number: Appeal (civil) 366 of 1959

07 December 1960
Supreme Court
24 pages
THE NEW MANECK CHOWK SPINNING AND WEAVING CO., LTD. Vs THE TEXTILE LABOUR ASSOCIATION,AHMEDABAD

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,SUBBARAO, K.,WANCHOO, K.N.,MUDHOLKAR, J.R.
Case number: Appeal (civil) 351 of 1960

07 December 1960
Supreme Court
5 pages
WORKMEN OF THE HERCULES INSURANCE CO., LTD. Vs HERCULES INSURANCE CO., LTD., CALCUTTA

Case number: Appeal (civil) 531 of 1959

07 December 1960
Supreme Court
4 pages
SHREE CHANGDEO SUGAR MILLS, LTD. Vs THE COMMISSIONER OF INCOME TAX, BOMBAY

Case number: Appeal (civil) 380 of 1957

07 December 1960
Supreme Court
9 pages
RAGHUVANSHI MILLS, LTD. Vs COMMISSIONER OF INCOME-TAX, BOMBAY

Case number: Appeal (civil) 30 of 1957